Showing 19486 - 19500 of 41947 judgements
11 May 2005
Supreme Court
4 pages
MISHRILAL Vs STATE OF M.P. .

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-000939-000939 / 2004
Diary number: 25234 / 2003

11 May 2005
Supreme Court
21 pages
TECHNIP SA Vs SMS HOLDING (PVT.) LTD. .

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-009258-009265 / 2003
Diary number: 24376 / 2003
Advocates: BHARAT SANGAL Vs

10 May 2005
Supreme Court
6 pages
MAHENDRASINGH Vs GULAB

Case number: C.A. No.-006908-006908 / 2003
Diary number: 14649 / 2003
Advocates: Vs V. N. RAGHUPATHY

10 May 2005
Supreme Court
5 pages
GURPAL SINGH Vs STATE OF PUNJAB .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002802-002803 / 2002
Diary number: 5475 / 2002
Advocates: Vs MADHU MOOLCHANDANI

09 May 2005
Supreme Court
15 pages
ADMINISTRATOR OF S.U.,U.T.I. Vs GARWARE POLYSTER LTD.

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-003196-003196 / 2005
Diary number: 19220 / 2004
Advocates: SANJAY KAPUR Vs BHARGAVA V. DESAI

09 May 2005
Supreme Court
6 pages
MURLIDHAR Vs STATE OF RAJASTHAN

Bench: P. VENKATARAMA REDDI,B.N. SRIKRISHNA
Case number: Crl.A. No.-000355-000355 / 2004
Diary number: 17552 / 2003
Advocates: Vs ANSAR AHMAD CHAUDHARY

09 May 2005
Supreme Court
4 pages
NATIONAL INSURANCE CO. LTD. Vs KANTI DEVI .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003197-003197 / 2005
Diary number: 23083 / 2003

06 May 2005
Supreme Court
7 pages
S.P.S. RATHORE Vs STATE OF HARYANA .

Case number: C.A. No.-001276-001276 / 2003
Diary number: 17171 / 2002

06 May 2005
Supreme Court
4 pages
SHANTHA @ USHADEVI Vs B.G.SHIVANANJAPPA

Bench: P. VENKATARAMA REDDI,A.K. MATHUR
Case number: Crl.A. No.-000673-000673 / 2005
Diary number: 16408 / 2004
Advocates: R. C. KOHLI Vs GUNTUR PRABHAKAR

06 May 2005
Supreme Court
10 pages
VELLIKANNU Vs R. SINGAPERUMAL

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-004838-004838 / 1999
Diary number: 9954 / 1999
Advocates: Vs REVATHY RAGHAVAN

06 May 2005
Supreme Court
4 pages
B. LEELAVATHI Vs HONNAMMA

Bench: ASHOK BHAN,D.M. DHARMADHIKARI
Case number: C.A. No.-007034-007034 / 2003
Diary number: 13256 / 2003

06 May 2005
Supreme Court
30 pages
STATE OF KERALA Vs MAHARASHTRA DISTILLERIES LTD. .

Bench: HEGDE, N. SANTOSH (J),VARIAVA, S.N. (J),SINGH, BISHESHWAR P. (J),SEMA, HOTOI KHETOHO (J),SINHA, S.B. (J)
Case number: C.A. No.-002249-002257 / 2000
Diary number: 1568 / 2000

06 May 2005
Supreme Court
2 pages
Md. Malek Mondal Vs Pranjal Bardalai & Anr.

Case number: Special Leave Petition (crl.) 5247 of 2003

05 May 2005
Supreme Court
7 pages
M/S K. RAHEJA DEVELOPMENT CORPORATION Vs STATE OF KARNATAKA

Case number: C.A. No.-002766-002766 / 2000
Diary number: 3673 / 2000

05 May 2005
Supreme Court
6 pages
STANDARD CHARTERED BANK Vs DIRECTORATE OF ENFORCEMENT .

Bench: N. SANTOSH HEGDE,B.N. SRIKRISHNA
Case number: C.A. No.-001748-001748 / 1999
Diary number: 18801 / 1998
Advocates: Vs B. KRISHNA PRASAD