Showing 19471 - 19485 of 41947 judgements
13 May 2005
Supreme Court
6 pages
CHIRANJI LAL (D) BY LRS. Vs HARI DAS (D) BY LRS.

Bench: CJI R.C.LAHOTI,Y.K.SABHARWAL,G.P.MATHUR
Case number: C.A. No.-003745-003745 / 2002
Diary number: 20098 / 2000
Advocates: Vs J. S. WAD

13 May 2005
Supreme Court
8 pages
SANJIV KUMAR Vs OM PRAKASH CHAUTALA

Case number: 9999 No.-000448-000448 / 2004
Diary number: 12628 / 2004
Advocates: Vs T. V. GEORGE

13 May 2005
Supreme Court
8 pages
SREE VIJAYAKUMAR Vs STATE BY INSPECTOR OF POLICE,KANYAKUMARI

Bench: P.V.REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000627-000627 / 2004
Diary number: 22781 / 2003

13 May 2005
Supreme Court
6 pages
STATE OF M.P. Vs BABBU BARKARE @ DALAP SINGH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000738-000738 / 2005
Diary number: 452 / 2004
Advocates: C. D. SINGH Vs C. L. SAHU

13 May 2005
Supreme Court
4 pages
AJENDRAPRASADJI NARENDRAPRASADJI PANDEY Vs SWAMI K. NARAYANDASJI .

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-003380-003380 / 2005
Diary number: 14244 / 2004
Advocates: PAREKH & CO. Vs ANIP SACHTHEY

12 May 2005
Supreme Court
3 pages
K.A. GRACE Vs M.S. LAKSHMIPATHI NAIDU .

Case number: C.A. No.-004534-004534 / 2001
Diary number: 8816 / 2000
Advocates: Vs E. C. VIDYA SAGAR

12 May 2005
Supreme Court
4 pages
SEEMAN @ VEERANAM Vs STATE BY INSPECTOR OF POLICE

Case number: Crl.A. No.-000972-000972 / 2004
Diary number: 8227 / 2004

12 May 2005
Supreme Court
3 pages
JADGISH Vs STATE OF HARYANA

Case number: Crl.A. No.-000694-000694 / 2004
Diary number: 2377 / 2004
Advocates: Vs T. V. GEORGE

12 May 2005
Supreme Court
5 pages
KEDAR NATH DUBEY (D) BY LRS Vs SHEO NARAIN DUBEY (DEAD) THRU LRS

Case number: C.A. No.-003361-003361 / 2005
Diary number: 22556 / 2004
Advocates: Vs C. D. SINGH

11 May 2005
Supreme Court
6 pages
BHAGWAN DASS Vs KAMAL ABROL .

Bench: CJI G.P. MATHUR,P.P. NAOLEKAR
Case number: C.A. No.-003268-003270 / 2005
Diary number: 24844 / 2002
Advocates: Vs PREM SUNDER JHA

11 May 2005
Supreme Court
10 pages
SHUBH SHANTI SERVICES LTD. Vs MANJULA S. AGARWALLA .

Case number: Crl.A. No.-000712-000712 / 2005
Diary number: 17545 / 2004
Advocates: GAGRAT AND CO Vs BHARGAVA V. DESAI

11 May 2005
Supreme Court
2 pages
SACHHIDANANDA BANERJEE DEAD THROUGH LRS. Vs TILAKRAM GHOSH (DEAD) THROUGH LRS .

Case number: C.A. No.-004857-004857 / 1992
Diary number: 84148 / 1992
Advocates: Vs RAJESH

11 May 2005
Supreme Court
27 pages
ASHOK LANKA Vs RISHI DIXIT .

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-003279-003279 / 2005
Diary number: 7606 / 2005
Advocates: Vs PAREKH & CO.

11 May 2005
Supreme Court
6 pages
KEWAL KISHAN GUPTA Vs J.&K. SPECIAL TRIBUNAL .

Case number: C.A. No.-002592-002592 / 2004
Diary number: 25991 / 2003
Advocates: Vs BHASKAR Y. KULKARNI

11 May 2005
Supreme Court
10 pages
BOMBAY DYEING & MANUFACTURING CO. LTD. Vs BOMBAY ENVIRONMENTAL ACTION GROUP .

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-003271-003271 / 2005
Diary number: 7520 / 2005
Advocates: Vs VIKAS MEHTA