Showing 19501 - 19515 of 41947 judgements
05 May 2005
Supreme Court
5 pages
NEERAJ MUNJAL Vs ATUL GROVER

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-003100-003100 / 2005
Diary number: 4516 / 2005
Advocates: PREM MALHOTRA Vs

05 May 2005
Supreme Court
9 pages
UNION OF INDIA Vs INDIAN JUTE MILLS ASSOCIATIONS .

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-006880-006883 / 2003
Diary number: 16636 / 2003
Advocates: D. S. MAHRA Vs BIJOY KUMAR JAIN

05 May 2005
Supreme Court
5 pages
RAJU S. JETHMALANI Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-008274-008275 / 2003
Diary number: 18505 / 1999
Advocates: VISHWAJIT SINGH Vs ASHA GOPALAN NAIR

05 May 2005
Supreme Court
10 pages
STANDARD CHARTERED BANK Vs DIRECTORATE OF ENFORCEMENT .

Case number: C.A. No.-001748-001748 / 1999
Diary number: 18801 / 1998
Advocates: Vs B. KRISHNA PRASAD

05 May 2005
Supreme Court
5 pages
STANDARD CHARTERED BANK Vs DIRECTORATE OF ENFORCEMENT .

Case number: C.A. No.-001748-001748 / 1999
Diary number: 18801 / 1998
Advocates: Vs B. KRISHNA PRASAD

05 May 2005
Supreme Court
10 pages
STANDARD CHARTERED BANK Vs DIRECTORATE OF ENFORCEMENT .

Bench: K.G. BALAKRISHNAN
Case number: C.A. No.-001748-001748 / 1999
Diary number: 18801 / 1998
Advocates: Vs B. KRISHNA PRASAD

05 May 2005
Supreme Court
5 pages
STANDARD CHARTERED BANK Vs DIRECTORATE OF ENFORCEMENT .

Case number: C.A. No.-001748-001748 / 1999
Diary number: 18801 / 1998
Advocates: Vs B. KRISHNA PRASAD

05 May 2005
Supreme Court
1 pages
M. RAMAKRISHNAN Vs HINDUSTAN PETROLEUM CORPN.LTD., T.N.

Case number: C.A. No.-004817-004817 / 1999
Diary number: 3791 / 1999
Advocates: K. K. MANI Vs SANJAY KAPUR

05 May 2005
Supreme Court
2 pages
NASIR SIKANDER SHAIKH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001391-001391 / 1999
Diary number: 2239 / 1999
Advocates: PRASHANT KUMAR Vs RAVINDRA KESHAVRAO ADSURE

05 May 2005
Supreme Court
20 pages
STANDARD CHARTERED BANK Vs DIRECTORATE OF ENFORCEMENT .

Bench: N. Santosh Hegde , K.G. Balakrishnan , D.M. Dharmadikari , Arun Kumar , B.N. Srikrishna
Case number: C.A. No.-001748-001748 / 1999
Diary number: 18801 / 1998
Advocates: Vs B. KRISHNA PRASAD

05 May 2005
Supreme Court
15 pages
STATE OF U.P. Vs JAI BIR SINGH

Bench: HEGDE, N. SANTOSH (J),BALAKRISHNAN, K.G. (J),DHARMADHIKARI, D.M. (J),KUMAR, ARUN (J),SRIKRISHNA, B.N. (J)
Case number: C.A. No.-000897-000897 / 2002
Diary number: 9099 / 2001
Advocates: RACHNA GUPTA Vs M. K. GARG

04 May 2005
Supreme Court
9 pages
KAILASH CHAND Vs DHARAM DASS

Bench: CJI R.C. LAHOTI,Y.K. SABHARWAL,G.P. MATHUR
Case number: C.A. No.-000390-000390 / 2004
Diary number: 63738 / 2002
Advocates: Vs AJAY CHOUDHARY

04 May 2005
Supreme Court
2 pages
VASANTHI Vs STATE OF A.P.

Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000668-000669 / 2005
Diary number: 22407 / 2004
Advocates: MANU SHANKER MISHRA Vs D. BHARATHI REDDY

04 May 2005
Supreme Court
4 pages
ARVIND MOHAN JOHARI Vs STATE OF U.P.

Bench: N. SANTOSH HEGDE,D.M. DHARMADHIKARI,S.B. SINHA
Case number: Crl.A. No.-001265-001266 / 2004
Diary number: 9130 / 2004

04 May 2005
Supreme Court
7 pages
STATE OF HARYANA Vs NATIONAL CONSUMER AWARENESS GROUP .

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: C.A. No.-003044-003045 / 2005
Diary number: 11795 / 2004
Advocates: T. V. GEORGE Vs SHREEKANT N. TERDAL