PRAMOD KUMAR JAISWAL Vs BIBI HUSN BANO .
Bench: G.P. MATHUR
Case number: C.A. No.-000336-000336 / 2004
Diary number: 3035 / 2003
Advocates: K. RAJEEV Vs
SUMITA HAZARIKA
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CASE NO.: Appeal (civil) 336 of 2004
PETITIONER: Pramod Kumar Jaiswal & Ors.
RESPONDENT: Bibi Husn Bano & Ors.
DATE OF JUDGMENT: 03/05/2005
BENCH: G.P. MATHUR
JUDGMENT: J U D G M E N T
G. P. MATHUR, J.
I am in agreement with the judgment of brother Balasubramanyan, J. that the appeal be dismissed, except on a limited point on which the learned Chief Justice has written a separate opinion, with which I concur.