Showing 19321 - 19335 of 41947 judgements
06 September 2005
Supreme Court
7 pages
BAGIRATH SINGH Vs STATE OF HARYANA

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-000646-000646 / 2000
Diary number: 6451 / 1999
Advocates: S. JANANI Vs T. V. GEORGE

06 September 2005
Supreme Court
6 pages
MAHADEO BAJIRAO PATIL Vs STATE OF MAHARASHTRA

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-000867-000867 / 2003
Diary number: 21543 / 2001
Advocates: D. M. NARGOLKAR Vs SUCHITRA ATUL CHITALE

06 September 2005
Supreme Court
4 pages
PARSOTTAMBHAI MAGANBHAI PATEL Vs STATE OF GUJARAT

Bench: B. P. SINGH,S. B. SINHA
Case number: C.A. No.-008818-008830 / 2003
Diary number: 14649 / 2001
Advocates: HARESH RAICHURA Vs

06 September 2005
Supreme Court
4 pages
SURINDER SINGH @ SHINGARA SINGH Vs STATE OF PUNJAB

Bench: B.P. SINGH,S.H. KAPADIA
Case number: Crl.A. No.-001154-001154 / 2005
Diary number: 1463 / 2005
Advocates: Vs ARUN K. SINHA

05 September 2005
Supreme Court
9 pages
V. RAMANA Vs A.P.S.R.T.C. .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-009904-009904 / 2003
Diary number: 19988 / 2001
Advocates: Vs G. RAMAKRISHNA PRASAD

02 September 2005
Supreme Court
2 pages
MANGAL SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000770-000770 / 2004
Diary number: 22289 / 2003

02 September 2005
Supreme Court
7 pages
STATE OF U.P. Vs SUKHPAL SINGH BAL

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-008871-008871 / 2003
Diary number: 9692 / 2003
Advocates: Vs PARMANAND GAUR

02 September 2005
Supreme Court
2 pages
M/S. AMIT PRODUCTS (INDIA) LTD. Vs CHIEF ENGINEER (O&M) CIRCLE

Case number: C.A. No.-005461-005461 / 2005
Diary number: 26151 / 2004
Advocates: KAILASH CHAND Vs A. S. BHASME

01 September 2005
Supreme Court
4 pages
CENTRAL COALFIELDS LTD. Vs STATE OF JHARKHAND .

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005451-005451 / 2005
Diary number: 64010 / 2002
Advocates: Vs ASHOK MATHUR

01 September 2005
Supreme Court
2 pages
SHATRUSAILYA DIGVIJAYSINGH JADEJA Vs COMMNR. OF INCOME TAX, RAJKOT

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-004403-004410 / 2003
Diary number: 24719 / 2002
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

01 September 2005
Supreme Court
7 pages
COMMNR. OF INCOME TAX, RAJKOT Vs SHATRUSHAILYA DIGVIJAYSINGH JADEJA

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-004411-004411 / 2003
Diary number: 7593 / 2003
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

01 September 2005
Supreme Court
8 pages
M/S NATWAR PARIKH & CO. LTD. Vs STATE OF KARNATAKA .

Bench: S.N. VARIAVA,S.H. KAPADIA,TARUN CHATTERJEE
Case number: C.A. No.-004631-004631 / 2000
Diary number: 414 / 2000
Advocates: SUCHITRA ATUL CHITALE Vs

01 September 2005
Supreme Court
4 pages
V.D.CHAUDHARY Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,ARUN KUMAR
Case number: Crl.A. No.-001115-001115 / 2005
Diary number: 101 / 2004
Advocates: Vs ATISHI DIPANKAR

01 September 2005
Supreme Court
4 pages
V.D.CHAUDHARY Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,ARUN KUMAR
Case number: Crl.A. No.-001115-001115 / 2005
Diary number: 101 / 2004
Advocates: Vs ATISHI DIPANKAR

31 August 2005
Supreme Court
7 pages
STATE OF PUNJAB Vs HAKAM SINGH

Case number: Crl.A. No.-000130-000130 / 2000
Diary number: 21189 / 1999
Advocates: BIMAL ROY JAD Vs KULDIP SINGH