Showing 19366 - 19380 of 41947 judgements
23 August 2005
Supreme Court
5 pages
SANGEETA SINGH Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-008737-008737 / 2003
Diary number: 11145 / 2003
Advocates: SURYA KANT Vs

23 August 2005
Supreme Court
2 pages
BIHAR STATE HOUSING BOARD Vs ARUN DAKSHY

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-007225-007225 / 2002
Diary number: 10595 / 2002
Advocates: HIMANSHU SHEKHAR Vs RR-EX-PARTE

22 August 2005
Supreme Court
8 pages
BHAURAO DAGDU PARALKAR Vs STATE OF MAHARASHTRA .

Bench: ARIJIT PASAYAT,B.N. SRIKRISHNA
Case number: C.A. No.-005162-005167 / 2005
Diary number: 9986 / 2004
Advocates: Vs K. N. RAI

22 August 2005
Supreme Court
12 pages
R.S.R.T.C. Vs ZAKIR HUSSAIN

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-005176-005176 / 2005
Diary number: 3136 / 2003
Advocates: SUSHIL KUMAR JAIN Vs ANIS AHMED KHAN

18 August 2005
Supreme Court
3 pages
BRIJ PAL SHARMA Vs GHAZIABAD DEVELOPMENT AUTHORITY

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-005122-005122 / 2005
Diary number: 17429 / 2002
Advocates: REKHA PANDEY Vs T. MAHIPAL

17 August 2005
Supreme Court
5 pages
M/S. BHARAT & COMPANY Vs TRADE TAX OFFICER

Case number: C.A. No.-005081-005081 / 2005
Diary number: 14509 / 2003
Advocates: KRISHNANAND PANDEYA Vs KAMLENDRA MISHRA

17 August 2005
Supreme Court
2 pages
NARNE RAMA MURTHY Vs RAVULA SOMASUNDARAM .

Case number: SLP(C) No.-020182-020184 / 2003
Diary number: 2020 / 2003
Advocates: Vs LAWYER S KNIT & CO

17 August 2005
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs R S BHONDE

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-004262-004262 / 1999
Diary number: 4179 / 1997
Advocates: MUKESH K. GIRI Vs

17 August 2005
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs R S BHONDE

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-004262-004262 / 1999
Diary number: 4179 / 1997
Advocates: MUKESH K. GIRI Vs

16 August 2005
Supreme Court
8 pages
RANI KUSUM Vs KANCHAN DEVI .

Case number: C.A. No.-005066-005066 / 2005
Diary number: 26397 / 2004
Advocates: ALOK KUMAR Vs RANJAN DWIVEDI

12 August 2005
Supreme Court
4 pages
M/S PREMIER ENGINEERS Vs M/S TAJ RUBBER INDUSTEIS

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-003640-003640 / 1998
Diary number: 17467 / 1997
Advocates: Vs IRSHAD AHMAD

12 August 2005
Supreme Court
8 pages
SAMYA SETT Vs SHAMBU SARKAR

Bench: CJI R.C. LAHOTI,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000994-000994 / 2005
Diary number: 9683 / 2004

12 August 2005
Supreme Court
16 pages
SHIN-ETSU CHEMICAL CO. LTD. Vs M/S.AKSH OPTIFIBRE LTD.

Bench: Y.K. SABHARWAL
Case number: C.A. No.-005048-005048 / 2005
Diary number: 2976 / 2005
Advocates: Vs P. V. YOGESWARAN

12 August 2005
Supreme Court
2 pages
SHIN-ETSU CHEMICAL CO. LTD. Vs M/S.AKSH OPTIFIBRE LTD.

Bench: D. M. DHARMADHIKARI
Case number: C.A. No.-005048-005048 / 2005
Diary number: 2976 / 2005
Advocates: Vs P. V. YOGESWARAN

12 August 2005
Supreme Court
5 pages
SREI INTERNATIONAL FINANCE LTD. Vs FAIRGROWTH FINANCIAL SERVICES LTD.

Case number: C.A. No.-010280-010280 / 2003
Diary number: 21782 / 2003