Judgements

19 September 2005
Supreme Court
3 pages

COL.ANIL KAK(RETD.) Vs MUNICIPAL CORPORATION, INDORE .

Case number: C.A. No.-005807-005807 / 2005
Diary number: 14080 / 2003
Advocates: DEVENDRA SINGH Vs RAJIV NANDA

19 September 2005
Supreme Court
16 pages

AJIT KUMAR NAG Vs G.M., INDIAN OIL CORPORATION LTD. .

Case number: C.A. No.-004544-004544 / 2005
Diary number: 10734 / 2004
Advocates: Vs ARPUTHAM ARUNA AND CO

19 September 2005
Supreme Court
2 pages

JASWANT RAJ SONI Vs PRAKASH MAL

Case number: C.A. No.-005574-005574 / 2000
Diary number: 20619 / 1999
Advocates: Vs ABHIJAT P. MEDH

19 September 2005
Supreme Court
4 pages

AMARSINGH RAMJIBHAI BAROT Vs STATE OF GUJARAT

Bench: H.K. SEMA,B.N. SRIKRISHNA
Case number: Crl.A. No.-001218-001218 / 2005
Diary number: 19264 / 2004
Advocates: PRATIBHA JAIN Vs HEMANTIKA WAHI

19 September 2005
Supreme Court
3 pages

ANWARI BEGUM Vs SHER MOHAMMAD

Bench: ARIJIT PASAYAT,ARUN KUMAR
Case number: Crl.A. No.-001223-001223 / 2005
Diary number: 14052 / 2003
Advocates: (MRS. ) VIPIN GUPTA Vs RAVI PRAKASH MEHROTRA

19 September 2005
Supreme Court
17 pages

R.C. Tobacco Pvt. Ltd. & Anr. etc. Vs Union of India & Ors.

Bench: RUMA PAL,TARUN CHATTERJEE
Case number: Transfer Case (civil) 27 of 2004

16 September 2005
Supreme Court
5 pages

MAHATMA GANDHI MISSION Vs CITY & INDUSTRIAL DEV.CORPN. LTD. .

Bench: S. B. SINHA,C. K. THAKKER
Case number: C.A. No.-001466-001466 / 2005
Diary number: 23140 / 2002
Advocates: Vs A. S. BHASME

16 September 2005
Supreme Court
10 pages

DEVASAHAYAM (D) BY LRS. Vs P. SAVITHRAMMA .

Bench: S.B. SINHA,C.K. THAKKER
Case number: C.A. No.-005477-005477 / 2004
Diary number: 8584 / 2004

16 September 2005
Supreme Court
7 pages

Md. Munna Vs Union of India & Ors.

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Writ Petition (crl.) 45 of 1998

15 September 2005
Supreme Court
10 pages

STATE BANK STAFF UNION, CHENNAI Vs UNION OF INDIA .

Case number: C.A. No.-003396-003396 / 2001
Diary number: 5222 / 2001
Advocates: Vs A. V. RANGAM

15 September 2005
Supreme Court
6 pages

HARI RAO Vs N. GOVINDACHARI .

Bench: B.N. SRIKRISHNA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005751-005751 / 2005
Diary number: 21544 / 2002
Advocates: A. T. M. SAMPATH Vs RAKESH K. SHARMA

15 September 2005
Supreme Court
5 pages

MRS. SANJANA M. WIG Vs HINDUSTAN PETRO CORP. LTD.

Bench: S.B. SINHA,C.K. THAKKER
Case number: C.A. No.-007337-007337 / 2004
Diary number: 12266 / 2004
Advocates: GAGRAT AND CO Vs SANJAY KAPUR

15 September 2005
Supreme Court
2 pages

GURCHARAN SINGH Vs REGISTRAR, COOP. SOCIETIES, H.P. .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-003499-003499 / 2005
Diary number: 1693 / 1999
Advocates: MOHAN PANDEY Vs NARESH K. SHARMA

14 September 2005
Supreme Court
9 pages

BANK OF INDIA Vs AVINASH D. MANDIVIKAR .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-000347-000347 / 2004
Diary number: 21808 / 2002
Advocates: BINA GUPTA Vs D. M. NARGOLKAR

14 September 2005
Supreme Court
4 pages

SATBIR SINGH Vs STATE OF HARYANA

Bench: H.K. SEMA,G.P. MATHUR
Case number: Crl.A. No.-000007-000007 / 2005
Diary number: 25570 / 2003
Advocates: Vs T. V. GEORGE