Showing 19276 - 19290 of 41947 judgements
26 September 2005
Supreme Court
2 pages
U.O.I. Vs JOSEPH P.CHERIAN

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000023-000023 / 1999
Diary number: 12591 / 1998

23 September 2005
Supreme Court
9 pages
M/S. ANAND NISHIKAWA COMPANY LTD. Vs COMMISSIONER OF CENTRAL EXCISE, MEERUT

Bench: S.N. VARIAVA,TARUN CHATTERJEE
Case number: C.A. No.-003158-003158 / 2000
Diary number: 5260 / 2000
Advocates: Vs P. PARMESWARAN

23 September 2005
Supreme Court
5 pages
ANIGLASE YOHANNAN Vs RAMLATHA .

Case number: C.A. No.-006260-006260 / 2004
Diary number: 20 / 2004
Advocates: Vs M. T. GEORGE

23 September 2005
Supreme Court
2 pages
M/S. OBETTEE PVT. LTD. Vs MOHD. SHAFIQ KHAN

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000817-000817 / 2005
Diary number: 10203 / 2004
Advocates: Vs P. I. JOSE

23 September 2005
Supreme Court
5 pages
JOSEPH SEVERANCE Vs BENNY MATHEW .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-003818-003818 / 2000
Diary number: 7041 / 2000
Advocates: Vs P. I. JOSE

20 September 2005
Supreme Court
8 pages
HINDUSTAN PETROLEUM CORPN. LTD. Vs DARIUS SHAPUR CHENAI .

Bench: S.B. SINHA,C.K. THAKKER
Case number: C.A. No.-002254-002254 / 2005
Diary number: 4636 / 2004
Advocates: Vs D. BHARATHI REDDY

20 September 2005
Supreme Court
9 pages
S.M.S. PHARMACEUTICALS LTD. Vs NEETA BHALLA

Bench: Y.K. SABHARWAL,ARUN KUMAR,B.N. SRIKRISHNA
Case number: Crl.A. No.-000664-000664 / 2002
Diary number: 6383 / 2002
Advocates: S. CHANDRA SHEKHAR Vs GUNTUR PRABHAKAR

20 September 2005
Supreme Court
3 pages
GEETA JAGDISH MANGTANI Vs JAGDISH MANGTANI

Case number: C.A. No.-000576-000576 / 2003
Diary number: 6561 / 2002
Advocates: HARESH RAICHURA Vs M. C. DHINGRA

20 September 2005
Supreme Court
5 pages
G. Srinivas Vs Government of A.P. and Ors.

Bench: S.B. SINHA,C.K. THAKKER
Case number: Appeal (civil) 2447 of 2004

19 September 2005
Supreme Court
6 pages
M/S. GEORGE WILLIAMSON (ASSAM) LTD. Vs COMMNR. OF INCOME TAX, GUWAHATI

Bench: DR. AR. LAKSHMANAN,P.P. NAOLEKAR
Case number: C.A. No.-006694-006698 / 2004
Diary number: 21103 / 2003
Advocates: Vs B. V. BALARAM DAS

19 September 2005
Supreme Court
3 pages
SANATAN RANA Vs STATE OF JHARKHAND

Case number: Crl.A. No.-000688-000688 / 2004
Diary number: 10677 / 2004
Advocates: Vs GOPAL PRASAD

19 September 2005
Supreme Court
8 pages
U.P.S.E.B. Vs SANT KABIR SAHAKARI KATAI MILLS LTD.

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-007965-007965 / 2001
Diary number: 9187 / 1999

19 September 2005
Supreme Court
16 pages
AJIT KUMAR NAG Vs G.M., INDIAN OIL CORPORATION LTD. .

Bench: S.N. VARIAVA,C.K. THAKKER,TARUN CHATTERJEE
Case number: C.A. No.-004544-004544 / 2005
Diary number: 10734 / 2004
Advocates: Vs ARPUTHAM ARUNA AND CO

19 September 2005
Supreme Court
3 pages
UNIT TRUST OF INDIA Vs RAVINDER KUMAR SHUKLA

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN
Case number: C.A. No.-001619-001619 / 2005
Diary number: 19202 / 2002
Advocates: Vs SHREEKANT N. TERDAL

19 September 2005
Supreme Court
3 pages
SITARAM PASWAN Vs STATE OF BIHAR

Case number: Crl.A. No.-001214-001214 / 2005
Diary number: 12602 / 2005
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH