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26 September 2005
Supreme Court 2 pages U.O.I. Vs JOSEPH P.CHERIAN
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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23 September 2005
Supreme Court 9 pages M/S. ANAND NISHIKAWA COMPANY LTD. Vs COMMISSIONER OF CENTRAL EXCISE, MEERUT
Bench: S.N. VARIAVA,TARUN CHATTERJEE |
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23 September 2005
Supreme Court 5 pages ANIGLASE YOHANNAN Vs RAMLATHA .
Case number: C.A. No.-006260-006260 / 2004 |
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23 September 2005
Supreme Court 2 pages M/S. OBETTEE PVT. LTD. Vs MOHD. SHAFIQ KHAN
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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23 September 2005
Supreme Court 5 pages JOSEPH SEVERANCE Vs BENNY MATHEW .
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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20 September 2005
Supreme Court 8 pages HINDUSTAN PETROLEUM CORPN. LTD. Vs DARIUS SHAPUR CHENAI .
Bench: S.B. SINHA,C.K. THAKKER |
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20 September 2005
Supreme Court 9 pages S.M.S. PHARMACEUTICALS LTD. Vs NEETA BHALLA
Bench: Y.K. SABHARWAL,ARUN KUMAR,B.N. SRIKRISHNA |
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20 September 2005
Supreme Court 3 pages GEETA JAGDISH MANGTANI Vs JAGDISH MANGTANI
Case number: C.A. No.-000576-000576 / 2003 |
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20 September 2005
Supreme Court 5 pages G. Srinivas Vs Government of A.P. and Ors.
Bench: S.B. SINHA,C.K. THAKKER |
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19 September 2005
Supreme Court 6 pages M/S. GEORGE WILLIAMSON (ASSAM) LTD. Vs COMMNR. OF INCOME TAX, GUWAHATI
Bench: DR. AR. LAKSHMANAN,P.P. NAOLEKAR |
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19 September 2005
Supreme Court 3 pages SANATAN RANA Vs STATE OF JHARKHAND
Case number: Crl.A. No.-000688-000688 / 2004 |
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19 September 2005
Supreme Court 8 pages U.P.S.E.B. Vs SANT KABIR SAHAKARI KATAI MILLS LTD.
Bench: ARIJIT PASAYAT,H.K. SEMA |
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19 September 2005
Supreme Court 16 pages AJIT KUMAR NAG Vs G.M., INDIAN OIL CORPORATION LTD. .
Bench: S.N. VARIAVA,C.K. THAKKER,TARUN CHATTERJEE |
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19 September 2005
Supreme Court 3 pages UNIT TRUST OF INDIA Vs RAVINDER KUMAR SHUKLA
Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN |
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19 September 2005
Supreme Court 3 pages SITARAM PASWAN Vs STATE OF BIHAR
Case number: Crl.A. No.-001214-001214 / 2005 |