Showing 19306 - 19320 of 41947 judgements
12 September 2005
Supreme Court
12 pages
MGMT.COMMT.,MONTFORT SR.SECONDARY SCHOOL Vs VIJAY KUMAR .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-006593-006593 / 2003
Diary number: 14251 / 2002

12 September 2005
Supreme Court
3 pages
MGMT., KALPATARU VIDYA SAMASTHE (R)&ANR. Vs S.B. GUPTA

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-003536-003536 / 2003
Diary number: 22668 / 2002
Advocates: Vs P. R. RAMASESH

12 September 2005
Supreme Court
8 pages
DILIP KUMAR GHOSH Vs CHAIRMAN & ORS.

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-007119-007119 / 2003
Diary number: 7706 / 2002
Advocates: Vs TARA CHANDRA SHARMA

08 September 2005
Supreme Court
5 pages
DAMODARAN PILLAI Vs SOUTH INDIAN BANK LTD.

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-001079-001079 / 2004
Diary number: 19576 / 2003
Advocates: M. T. GEORGE Vs

08 September 2005
Supreme Court
5 pages
STATE OF HARYANA Vs SATYENDER SINGH RATHORE

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-009470-009470 / 2003
Diary number: 10196 / 2003
Advocates: T. V. GEORGE Vs

08 September 2005
Supreme Court
2 pages
REDDY SAMPATH KUMAR Vs STATE OF A.P.

Bench: H.K. SEMA,TARUN CHATTERJEE
Case number: Crl.A. No.-000551-000551 / 2004
Diary number: 5835 / 2004
Advocates: ANSAR AHMAD CHAUDHARY Vs D. BHARATHI REDDY

07 September 2005
Supreme Court
9 pages
RANVIR SINGH Vs UNION OF INDIA

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-001428-001428 / 2004
Diary number: 10315 / 2003
Advocates: K. S. RANA Vs ANIL KATIYAR

07 September 2005
Supreme Court
38 pages
UNION OF INDIA Vs PRAMOD GUPTA (DEAD) BY LRS. .

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-006825-006826 / 2003
Diary number: 22258 / 2002
Advocates: Vs ASHOK MATHUR

07 September 2005
Supreme Court
16 pages
STATE OF RAJASTHAN Vs BASANT NAHATA

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-007800-007800 / 2001
Diary number: 3965 / 2001
Advocates: Vs MANJEET CHAWLA

07 September 2005
Supreme Court
7 pages
RAI UNIVERSITY Vs STATE OF CHHATTISGARH .

Case number: SLP(C) No.-010506-010506 / 2005
Diary number: 9716 / 2005
Advocates: Vs RAJESH SRIVASTAVA

07 September 2005
Supreme Court
2 pages
ANANTALAL GHOSH Vs STATE OF WEST BENGAL

Bench: H.K. SEMA,TARUN CHATTERJEE
Case number: Crl.A. No.-000293-000293 / 2004
Diary number: 23059 / 2003
Advocates: V. RAMASUBRAMANIAN Vs TARA CHANDRA SHARMA

06 September 2005
Supreme Court
1 pages
BHAGIRATH SINGH Vs STATE OF HARYANA .

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-000647-000647 / 2000
Diary number: 8534 / 1999
Advocates: S. JANANI Vs

06 September 2005
Supreme Court
1 pages
DHARAM VEER SINGH Vs STATE OF HARYANA .

Bench: B.P. SINGH,S.H. KAPADIA
Case number: W.P.(C) No.-000413-000413 / 2003
Diary number: 8946 / 2003
Advocates: S. K. VERMA Vs T. V. GEORGE

06 September 2005
Supreme Court
4 pages
SURINDER SINGH @ SHINGARA SINGH Vs STATE OF PUNJAB

Bench: B.P. SINGH,S.H. KAPADIA
Case number: Crl.A. No.-001154-001154 / 2005
Diary number: 1463 / 2005
Advocates: Vs ARUN K. SINHA

06 September 2005
Supreme Court
1 pages
P.W.D. KARAMCHARI SANGH Vs STATE OF RAJASTHAN

Case number: C.A. No.-005545-005545 / 2003
Diary number: 24453 / 2002
Advocates: SUSHIL KUMAR JAIN Vs