Showing 19336 - 19350 of 41947 judgements
31 August 2005
Supreme Court
4 pages
STATE BANK OF INDIA Vs BELA BAGCHI .

Bench: ARIJIT PASAYAT,ARUN KUMAR
Case number: C.A. No.-005364-005364 / 2005
Diary number: 13557 / 2004
Advocates: Vs ASHOK KUMAR SHARMA

31 August 2005
Supreme Court
2 pages
RAJASTHAN STATE ROAD TRANSPORT CORPN. Vs SHYAM BIHARI LAL GUPTA

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-001829-001829 / 2004
Diary number: 21845 / 2002
Advocates: Vs ANIS AHMED KHAN

30 August 2005
Supreme Court
4 pages
RAM KANWAR Vs KEWAL SINGH .

Bench: LAHOTI, R.C. (CJI),SABHARWAL,Y.K. (J),MATHUR, G.P. (J),KAPADIA, S.H.(J),BALASUBRAMANYAN P.K.I.(J)
Case number: C.A. No.-000417-000417 / 1997
Diary number: 76048 / 1996

30 August 2005
Supreme Court
3 pages
A.P. PUBLIC SERVICE COMMISSION Vs KONETI VENKATESWARULU .

Bench: H. K. SEMA,B. N. SRIKRISHNA
Case number: C.A. No.-005335-005335 / 2005
Diary number: 20588 / 2004
Advocates: GUNTUR PRABHAKAR Vs G. RAMAKRISHNA PRASAD

30 August 2005
Supreme Court
6 pages
ASHUTOSH Vs STATE OF RAJASTHAN .

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-005345-005345 / 2005
Diary number: 1372 / 2004

30 August 2005
Supreme Court
8 pages
ATMA RAM Vs SHAKUNTALA RANI

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-006742-006742 / 2003
Diary number: 25029 / 2002
Advocates: ANUPAM LAL DAS Vs HIMINDER LAL

30 August 2005
Supreme Court
4 pages
COMMNR. OF PUBLIC INSTRUCTIONS Vs K.R. VISHWANATH

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-009132-009132 / 2003
Diary number: 19714 / 2002
Advocates: Vs S. N. BHAT

29 August 2005
Supreme Court
2 pages
STATE OF HARYANA Vs RAJ RANI

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002743-002743 / 2002
Diary number: 63308 / 2002
Advocates: Vs RR-EX-PARTE

29 August 2005
Supreme Court
7 pages
POPAT & KOTECHA PROPERTY Vs STATE BANK OF INDIA STAFF ASSOCIATION

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-003460-003460 / 2000
Diary number: 7538 / 2000
Advocates: Vs PRAVEEN SWARUP

29 August 2005
Supreme Court
3 pages
SUMER Vs STATE OF U.P.

Case number: CURATIVE PET(R) No.-000003-000003 / 2005
Diary number: 1554 / 2005
Advocates: Vs JATINDER KUMAR BHATIA

25 August 2005
Supreme Court
8 pages
PUNDLIK Vs STATE OF MAHARASHTRA .

Bench: Y. K. SABHARWAL,C.K. THAKKER
Case number: C.A. No.-005290-005290 / 2005
Diary number: 15233 / 2005
Advocates: Vs RAMESHWAR PRASAD GOYAL

25 August 2005
Supreme Court
17 pages
STATE OF PUNJAB Vs SHIV RAM .

Bench: CJI R.C. LAHOTI,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005128-005128 / 2002
Diary number: 17778 / 2001
Advocates: Vs K. SARADA DEVI

25 August 2005
Supreme Court
5 pages
RAJESHWARI Vs PURAN INDORIA

Bench: G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005295-005295 / 2005
Diary number: 13740 / 2002
Advocates: SUSHIL BALWADA Vs B. D. SHARMA

24 August 2005
Supreme Court
9 pages
CHAIRMAN,M.P. ELECTRICITY BOARD Vs SHIV NARAYAN

Bench: ARIJIT PASAYAT,H. K. SEMA
Case number: C.A. No.-001065-001065 / 2000
Diary number: 15255 / 1999
Advocates: Vs RR-EX-PARTE

24 August 2005
Supreme Court
2 pages
THANKACHAN Vs STATE OF KERALA

Case number: Crl.A. No.-001068-001068 / 2005
Diary number: 3350 / 2005
Advocates: G. PRAKASH Vs RAMESH BABU M. R.