Judgements

Showing 19351 - 19365 of 41947 judgements
24 August 2005
Supreme Court
7 pages
U O I Vs M/S.KRIMPEX SYNTHETICS LTD

Bench: ASHOK BHAN,S.B. SINHA
Case number: C.A. No.-002865-002865 / 1998
Diary number: 11458 / 1997
Advocates: Vs MANIK KARANJAWALA

24 August 2005
Supreme Court
6 pages
ATEEF NASIR MULLA Vs STATE OF MAHARASHTRA

Bench: B.P. SINGH,S.B.SINHA
Case number: Crl.A. No.-001069-001069 / 2005
Diary number: 25207 / 2003
Advocates: SANJAY JAIN Vs RAVINDRA KESHAVRAO ADSURE

24 August 2005
Supreme Court
4 pages
M/S.XEROX MODICORP LIMITED Vs STATE OF KARNATAKA

Bench: S. N. VARIAVA,TARUN CHATTERJEE
Case number: C.A. No.-003339-003339 / 2000
Diary number: 8832 / 1999
Advocates: UMESH KUMAR KHAITAN Vs

24 August 2005
Supreme Court
8 pages
M/S. IMPRESSION PRINTS Vs COMMISSIONER OF CENTRAL EXCISE, DELHI-1

Bench: S. N. VARIAVA,TARUN CHATTERJEE
Case number: C.A. No.-003536-003536 / 2000
Diary number: 5324 / 2000
Advocates: C. N. SREE KUMAR Vs P. PARMESWARAN

24 August 2005
Supreme Court
4 pages
MANDIR S.SITA RAMJI @ SHREE SITARAMJI B. Vs LAND ACQUISITION COLLECTOR .

Bench: S. N. VARIAVA,TARUN CHATTERJEE
Case number: C.A. No.-005273-005273 / 2005
Diary number: 26816 / 2003
Advocates: S. S. JAUHAR Vs SAHARYA & CO.

24 August 2005
Supreme Court
4 pages
J. ABDUL HAKEEM Vs STATE OF T.N. .

Case number: Crl.A. No.-001074-001074 / 2005
Diary number: 2327 / 2005
Advocates: S. RAVI SHANKAR Vs

24 August 2005
Supreme Court
21 pages
M/S. VIKRAM CEMENT Vs COMMNR. OF CENTRAL EXCISE, INDORE

Bench: B.P. SINGH,S.H. KAPADIA
Case number: C.A. No.-001197-001197 / 2005
Diary number: 1190 / 2005
Advocates: RAJESH KUMAR Vs P. PARMESWARAN

23 August 2005
Supreme Court
6 pages
J.K.BANSAL Vs UNION OF INDIA .

Case number: C.A. No.-005189-005189 / 2005
Diary number: 10461 / 2005
Advocates: NIKHIL NAYYAR Vs ANIL KATIYAR

23 August 2005
Supreme Court
6 pages
G. REGHUNATHAN Vs K.V. VARGHESE

Bench: CJI R.C. LAHOTI,P.K. BALASUBRAMANYAN
Case number: C.A. No.-005188-005188 / 2005
Diary number: 4042 / 2004
Advocates: C. K. SASI Vs A. RAGHUNATH

23 August 2005
Supreme Court
7 pages
DURGA PARASANNA TRIPATHY Vs ARUNDHATI TRIPATHY

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-005184-005184 / 2005
Diary number: 7122 / 2004
Advocates: RANJAN MUKHERJEE Vs BHARAT SANGAL

23 August 2005
Supreme Court
7 pages
GOVT. OF INDIA Vs INDIAN TOBACCO ASSOCIATION

Bench: S.B. SINHA,DR. AR. LAKSHMANAN
Case number: C.A. No.-005196-005196 / 2005
Diary number: 11468 / 2004
Advocates: SHREEKANT N. TERDAL Vs G. RAMAKRISHNA PRASAD

23 August 2005
Supreme Court
1 pages
COMMNR. OF CENTRAL EXCISE, NAGPUR Vs MANIKGARH CEMENT LTD.

Case number: C.A. No.-005198-005201 / 2005
Diary number: 13596 / 2004
Advocates: P. PARMESWARAN Vs RAJESH KUMAR

23 August 2005
Supreme Court
3 pages
CREF FINANCE LTD. Vs SHREE SHANTHI HOMES PVT. LTD. &ANR.

Bench: B.P. SINGH,S.H. KAPADIA
Case number: Crl.A. No.-001063-001063 / 2005
Diary number: 363 / 2005
Advocates: SHIRAZ CONTRACTOR PATODIA Vs

23 August 2005
Supreme Court
3 pages
STATE OF RAJASTHAN Vs DAULAT RAM

Bench: B.P. SINGH,S.H. KAPADIA
Case number: Crl.A. No.-001067-001067 / 2005
Diary number: 26928 / 2003
Advocates: Vs C. L. SAHU

23 August 2005
Supreme Court
4 pages
M. PURANDARA Vs MAHADESHA S. .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: C.A. No.-002288-002290 / 2002
Diary number: 16486 / 2001
Advocates: DINESH KUMAR GARG Vs