Showing 18856 - 18870 of 41947 judgements
10 March 2006
Supreme Court
2 pages
P.R. MURLIDHARAN Vs SWAMI DHARMANANDA THEERTHA PADAR

Case number: C.A. No.-001634-001634 / 2006
Diary number: 21694 / 2004
Advocates: RAUF RAHIM Vs LAWYER S KNIT & CO

09 March 2006
Supreme Court
3 pages
STATE OF J & K Vs S. MOHAN SINGH

Case number: Crl.A. No.-000487-000487 / 2000
Diary number: 21065 / 1998
Advocates: Vs E. C. AGRAWALA

09 March 2006
Supreme Court
1 pages
COMMNR. OF CENTRAL EXCISE, NEW DELHI Vs LIFELONG APPLIANCES LTD.

Case number: C.A. No.-005660-005660 / 2000
Diary number: 14172 / 2000
Advocates: P. PARMESWARAN Vs M. P. DEVANATH

09 March 2006
Supreme Court
3 pages
Hasan Ali Raihany Vs U.O.I and Ors.

Case number: Writ Petition (crl.) 17 of 2006

08 March 2006
Supreme Court
18 pages
ZAHIRA HABIBULLAH SHEIKH Vs STATE OF GUJARAT .

Bench: ARIJIT PASAYAT,H.K. SEMA
Case number: Crl.A. No.-000446-000449 / 2004
Diary number: 2257 / 2004
Advocates: Vs HEMANTIKA WAHI

08 March 2006
Supreme Court
9 pages
STATE OF MAHARASHTRA Vs MANA ADIM JAMAT MANDAL

Bench: H.K. SEMA,DR. AR LAKSHMANAN
Case number: C.A. No.-005270-005270 / 2004
Diary number: 18652 / 2003
Advocates: RAVINDRA KESHAVRAO ADSURE Vs CHANDER SHEKHAR ASHRI

08 March 2006
Supreme Court
6 pages
GURPREET SINGH BHULLAR Vs UNION OF INDIA .

Bench: H.K. SEMA,DR. AR LAKSHMANAN
Case number: C.A. No.-001586-001586 / 2006
Diary number: 24472 / 2005
Advocates: SUNIL KUMAR JAIN Vs RAMESHWAR PRASAD GOYAL

08 March 2006
Supreme Court
6 pages
PUMA AYURVEDIC HERBAL (P) LTD. Vs COMMNR., CENTRAL EXCISE, NAGPUR

Bench: ASHOK BHAN,ARUN KUMAR
Case number: C.A. No.-006319-006321 / 2003
Diary number: 13293 / 2003
Advocates: Vs P. PARMESWARAN

08 March 2006
Supreme Court
4 pages
RAJBIR SINGH Vs STATE OF U.P.

Bench: ARUN KUMAR,G.P. MATHUR
Case number: Crl.A. No.-000303-000303 / 2006
Diary number: 24019 / 2004
Advocates: DINESH KUMAR GARG Vs V. N. RAGHUPATHY

07 March 2006
Supreme Court
73 pages
BOMBAY DYEING & MFG CO LTD. Vs BOMBAY ENVIRONMENTAL ACTION GROUP

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-001519-001519 / 2006
Diary number: 24575 / 2005
Advocates: MANIK KARANJAWALA Vs B. SUNITA RAO

07 March 2006
Supreme Court
6 pages
NATIONAL COUNCIL FOR TEACHER EDN. Vs COMMITTEE OF MANAGEMENT .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-001546-001546 / 2006
Diary number: 25908 / 2005
Advocates: MADHU SIKRI Vs H. S. PARIHAR

07 March 2006
Supreme Court
2 pages
MUNICIPAL CORPN. OF GR. MUMBAI Vs BOMBAY ENVIRONMENTAL GROUP .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-001548-001548 / 2006
Diary number: 27164 / 2005
Advocates: Vs B. SUNITA RAO

07 March 2006
Supreme Court
3 pages
ARUN SINGH @ ARUN KUMAR SINGH Vs STATE OF BIHAR .

Case number: C.A. No.-001551-001551 / 2006
Diary number: 25789 / 2004
Advocates: AMBHOJ KUMAR SINHA Vs AKHILESH KUMAR PANDEY

06 March 2006
Supreme Court
7 pages
GUNWANTBHAI MULCHAND SHAH Vs ANTON ELIS FAREL .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001492-001492 / 2006
Diary number: 25042 / 2004
Advocates: PRASHANT KUMAR Vs NARESH KUMAR

06 March 2006
Supreme Court
9 pages
N. KHOSLA Vs RAJLAKSHMI(DEAD) .

Bench: H.K. SEMA,DR. AR LAKSHMANAN
Case number: C.A. No.-003280-003280 / 2002
Diary number: 2328 / 2001
Advocates: Vs DEBASIS MISRA