Judgements

22 March 2006
Supreme Court
15 pages

PERCEPT D'MARK (INDIA) PVT.LTD. Vs ZAHEER KHAN

Case number: C.A. No.-005573-005574 / 2004
Diary number: 1766 / 2004
Advocates: E. C. AGRAWALA Vs ASHOK MATHUR

22 March 2006
Supreme Court
2 pages

JAGAT RAM Vs VARINDER PRAKASH

Case number: C.A. No.-001558-001558 / 1999
Diary number: 2786 / 1999
Advocates: B. S. BANTHIA Vs RUPESH KUMAR

22 March 2006
Supreme Court
2 pages

STATE OF HARYANA Vs BIKAR SINGH

Case number: C.A. No.-003951-003951 / 2002
Diary number: 927 / 2002
Advocates: T. V. GEORGE Vs ANJANI KUMAR JHA

21 March 2006
Supreme Court
7 pages

HARIDAS DAS Vs USHA RANI BANIK .

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-007948-007948 / 2004
Diary number: 5372 / 2004
Advocates: Vs RESPONDENT-IN-PERSON

21 March 2006
Supreme Court
12 pages

VINITA SAXENA Vs PANKAJ PANDIT

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-001687-001687 / 2006
Diary number: 24640 / 2004
Advocates: KAMINI JAISWAL Vs S. RAJAPPA

21 March 2006
Supreme Court
23 pages

NAVEEN KOHLI Vs NEELU KOHLI

Bench: B.N. AGRAWAL,A.K. MATHUR,DALVEER BHANDARI
Case number: C.A. No.-000812-000812 / 2004
Diary number: 17229 / 2003
Advocates: Vs KAMINI JAISWAL

21 March 2006
Supreme Court
11 pages

MANISH MOHAN SHARMA Vs RAM BAHADUR THAKUR LTD. .

Bench: RUMA PAL,DALVEER BHANDARI
Case number: C.A. No.-009446-009446 / 2003
Diary number: 13568 / 2003
Advocates: Vs ASHOK MATHUR

20 March 2006
Supreme Court
3 pages

UNION OF INDIA Vs KANKUBEN (DEAD) BY LRS. & ORS. ETC. ETC.

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-010252-010269 / 2003
Diary number: 8734 / 2001
Advocates: Vs MEERA AGARWAL

20 March 2006
Supreme Court
12 pages

PRABHAKARAN Vs M. AZHAGIRIPILLAI (DEAD) BY LR. .

Bench: ARIJIT PASAYAT,R. V. RAVEENDRAN
Case number: C.A. No.-000840-000840 / 2000
Diary number: 20873 / 1999

10 March 2006
Supreme Court
10 pages

MAHABIR VEGETABLE OILS PVT. LTD. Vs STATE OF HARYANA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001635-001635 / 2006
Diary number: 16628 / 2004
Advocates: Vs KAVEETA WADIA

10 March 2006
Supreme Court
4 pages

MOHAMED MASTHAN Vs SOCIETY,CONGREGATION,BROS.,S.HEART

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001617-001617 / 2006
Diary number: 20079 / 2004
Advocates: Vs S. CHANDRA SHEKHAR

10 March 2006
Supreme Court
3 pages

P.R. MURLIDHARAN Vs SWAMI DHARMANANDA THEERTHA PADAR

Bench: S.B. SINHA
Case number: C.A. No.-001634-001634 / 2006
Diary number: 21694 / 2004
Advocates: RAUF RAHIM Vs LAWYER S KNIT & CO

10 March 2006
Supreme Court
4 pages

DIPAK K. GHOSH Vs

Case number: W.P.(C) No.-000216-000216 / 1999
Diary number: 6393 / 1999

10 March 2006
Supreme Court
7 pages

RAJINDER ARORA Vs UNION OF INDIA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000311-000311 / 2006
Diary number: 19876 / 2005
Advocates: MOHANPRASAD MEHARIA Vs P. PARMESWARAN

10 March 2006
Supreme Court
6 pages

G.M., INDIAN OVERSEAS BANK Vs WORKMEN, ALL INDIA OVERSEAS BANK EMPS.UN

Bench: ARIJIT PASAYAT,ARUN KUMAR
Case number: C.A. No.-007986-007986 / 2004
Diary number: 10201 / 2004
Advocates: Vs V. N. RAGHUPATHY