Showing 18886 - 18900 of 41947 judgements
24 February 2006
Supreme Court
5 pages
HARYANA STATE AGRICULTURAL MARKETG.BAORD Vs SUBHAS CHAND

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001271-001271 / 2006
Diary number: 7138 / 2004
Advocates: UGRA SHANKAR PRASAD Vs D. MAHESH BABU

24 February 2006
Supreme Court
5 pages
CANARA BANK Vs SWAPAN KUMAR PANI

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-001641-001641 / 2004
Diary number: 19832 / 2003
Advocates: Vs KRISHNA KUMAR

24 February 2006
Supreme Court
6 pages
SUNILA JAIN Vs UNION OF INDIA

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000245-000245 / 2006
Diary number: 7731 / 2004
Advocates: K. K. MANI Vs ANIL KATIYAR

24 February 2006
Supreme Court
5 pages
UNION OF INDIA Vs S.C. PARASHAR

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001267-001267 / 2006
Diary number: 17025 / 2003
Advocates: SUSHMA SURI Vs ANUPAM LAL DAS

24 February 2006
Supreme Court
6 pages
VINOD KUMAR MATHURSEVA MALVIA Vs MAGANLAL MANGALDAS GAMETI .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001260-001260 / 2006
Diary number: 25584 / 2005
Advocates: Vs SUMITA RAY

24 February 2006
Supreme Court
6 pages
INDOCHEMELECTRONIC Vs ADDL. COLLECTOR OF CUSTOMS, A.P.

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001273-001273 / 2006
Diary number: 25466 / 2003
Advocates: K. V. MOHAN Vs P. PARMESWARAN

24 February 2006
Supreme Court
4 pages
BR.MAN.M.P.ST.AGRO INDS.DEV.CORP.LTD&ANR Vs S.C. PANDEY

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001270-001270 / 2006
Diary number: 21301 / 2004
Advocates: HETU ARORA SETHI Vs ASHOK MATHUR

24 February 2006
Supreme Court
4 pages
STATE OF M.P. Vs ARJUNLAL RAJAK

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001266-001266 / 2006
Diary number: 371 / 2005
Advocates: B. S. BANTHIA Vs K. SARADA DEVI

24 February 2006
Supreme Court
9 pages
BISHWANATH PRASAD SINGH Vs RAJENDRA PRASAD

Bench: S.B. SINHA
Case number: C.A. No.-001276-001276 / 2006
Diary number: 143 / 2004
Advocates: C. D. SINGH Vs

24 February 2006
Supreme Court
6 pages
M.P. HOUSING BOARD Vs MANOJ SHRIVASTAVA

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001265-001265 / 2006
Diary number: 27240 / 2004
Advocates: B. S. BANTHIA Vs T. G. NARAYANAN NAIR

24 February 2006
Supreme Court
7 pages
M/S. MAHARASHTRA STATE SEEDS CORPN. LTD. Vs HARIDAS

Bench: S.B.SINHA,DALVEER BHANDARI
Case number: C.A. No.-003071-003071 / 2004
Diary number: 21976 / 2003
Advocates: Vs KULDIP SINGH

24 February 2006
Supreme Court
6 pages
HIMMAT SINGH Vs STATE OF HARYANA .

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-000034-000034 / 2004
Diary number: 21215 / 2003
Advocates: Vs T. V. GEORGE

24 February 2006
Supreme Court
4 pages
MUNNA CHANDA Vs STATE OF ASSAM

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000049-000049 / 2005
Diary number: 26451 / 2004
Advocates: Vs CORPORATE LAW GROUP

24 February 2006
Supreme Court
8 pages
HEC VOLUNTARY RETD.EMPS.WELFARE SOC.&ANR Vs HEAVY ENGINEERING CORPORATION LTD.

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-005367-005367 / 2001
Diary number: 13046 / 2000
Advocates: Vs BINU TAMTA

24 February 2006
Supreme Court
8 pages
PUNJAB STATE CIVIL SUPPLIES CORP. LTD. Vs SIKANDER SINGH

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-006269-006269 / 2003
Diary number: 17401 / 2001
Advocates: Vs VARINDER KUMAR SHARMA