Showing 18811 - 18825 of 41947 judgements
31 March 2006
Supreme Court
34 pages
STATE OF MAHARASHTRA Vs S.D.S. SHASTRA MAHAVIDYALAYA .

Bench: Y.K. SABHARWAL,C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001859-001859 / 2006
Diary number: 21777 / 2005
Advocates: Vs T. MAHIPAL

31 March 2006
Supreme Court
5 pages
STATE OF M.P. Vs BADRI YADAV

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-001642-001642 / 2005
Diary number: 14200 / 2001
Advocates: Vs R. D. UPADHYAY

30 March 2006
Supreme Court
3 pages
MAHARASHTRA STATE FIN.CORPN. Vs ASHOK K. AGARWAL

Bench: ARUN KUMAR,R.V. RAVEENDRAN
Case number: C.A. No.-003727-003727 / 1999
Diary number: 6554 / 1999
Advocates: M. J. PAUL Vs

29 March 2006
Supreme Court
4 pages
MARUTI UDYOG LTD. Vs SUSHEEL KUMAR GABGOTRA

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-003734-003734 / 2000
Diary number: 895 / 2000
Advocates: PRAMOD DAYAL Vs MANJULA GUPTA

29 March 2006
Supreme Court
32 pages
DMAI Vs

Bench: CJI,TARUN CHATTERJEE
Case number: C.A. No.-003968-003968 / 1994
Diary number: 76580 / 1994
Advocates: B. S. BANTHIA Vs

29 March 2006
Supreme Court
3 pages
S.RAJESWARI Vs S.N. KULASEKARAN .

Case number: C.A. No.-001417-001417 / 2001
Diary number: 14077 / 2000
Advocates: Vs RAKESH K. SHARMA

28 March 2006
Supreme Court
6 pages
PUNJAB & SIND BANK Vs ALLAHABAD BANK .

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-009688-009689 / 2003
Diary number: 20162 / 2003
Advocates: ARUN K. SINHA Vs BIJOY KUMAR JAIN

28 March 2006
Supreme Court
15 pages
AVAS VIKAS SANSTHAN Vs AVAS VIKAS SANSTHAN ENGINEERS ASSN.&ORS.

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-005302-005302 / 2004
Diary number: 20269 / 2002
Advocates: B. D. SHARMA Vs

28 March 2006
Supreme Court
9 pages
PRESIDENT, SIUC Vs STATE OF KERALA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-003361-003361 / 2002
Diary number: 19496 / 2000
Advocates: LILY ISABEL THOMAS Vs K J JOHN AND CO

28 March 2006
Supreme Court
11 pages
EWANLANGKI-E RYMBAI Vs JAINTIA HILLS DISTRICT COUNCIL .

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-009561-009562 / 2003
Diary number: 22060 / 2003
Advocates: AVIJIT BHATTACHARJEE Vs SUMITA HAZARIKA

27 March 2006
Supreme Court
3 pages
HALWASIA VIDYA VIHAR (SR.SEC.SCHOOL)HYR. Vs REGIONAL PROVIDENT FUND COMNR.

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-003848-003848 / 2000
Diary number: 3253 / 2000
Advocates: Vs SHAIL KUMAR DWIVEDI

27 March 2006
Supreme Court
10 pages
HINDUSTAN POLES CORPORATION Vs COMMISSIONER OF CENTRAL EXCISE, CALCUTTA

Bench: DR. AR.LAKSHMANAN,DALVEER BHANDARI
Case number: C.A. No.-005572-005573 / 2000
Diary number: 6449 / 2000
Advocates: Vs P. PARMESWARAN

24 March 2006
Supreme Court
8 pages
STATE OF JHARKHAND Vs TATA CUMMINS LTD.

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-010272-010272 / 2003
Diary number: 19675 / 2003
Advocates: Vs RAJAN NARAIN

24 March 2006
Supreme Court
7 pages
EMPLOYEES STATE INSURANCE CORPORATION Vs ALL INDIA I.T.D.C. EMPS. UNION .

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-000313-000313 / 2005
Diary number: 5338 / 2002
Advocates: V. J. FRANCIS Vs PRAVEEN JAIN

24 March 2006
Supreme Court
15 pages
TAMIL NADU Vs P.KRISHNAMURTHY .

Bench: ARUN KUMAR,R V RAVEENDRAN
Case number: C.A. No.-005572-005644 / 2005
Diary number: 24787 / 2004
Advocates: Vs C. K. SASI