Showing 18901 - 18915 of 41947 judgements
24 February 2006
Supreme Court
12 pages
MUSARAF HOSSAIN KHAN Vs BHAGHEERATHA ENGG. LTD. .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001269-001269 / 2006
Diary number: 5755 / 2005
Advocates: CHANCHAL KUMAR GANGULI Vs SATISH VIG

24 February 2006
Supreme Court
4 pages
MOHINDER PRASAD JAIN Vs MONOHAR LAL JAIN

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001263-001263 / 2006
Diary number: 326 / 2005
Advocates: KULDIP SINGH Vs B. K. SATIJA

24 February 2006
Supreme Court
6 pages
STATE OF U.P. Vs SHEO SHANKER LAL SRIVASTAVA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-007358-007358 / 2003
Diary number: 10983 / 2001

24 February 2006
Supreme Court
6 pages
CHARIMAN & M.D.,BHARAT PET.CORPN.LTD&ORS Vs T.K. RAJU

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-008548-008548 / 2003
Diary number: 5511 / 2002
Advocates: Vs S. R. SETIA

24 February 2006
Supreme Court
2 pages
BISHWANATH PRASAD SINGH Vs RAJENDRA PRASAD

Case number: C.A. No.-001276-001276 / 2006
Diary number: 143 / 2004
Advocates: C. D. SINGH Vs

24 February 2006
Supreme Court
3 pages
RISHI PAL SINGH Vs MEERUT DEVELOPMENT AUTHORITY

Bench: ARUN KUMAR,R.V. RAVEENDRAN
Case number: C.A. No.-001288-001288 / 2006
Diary number: 18079 / 2004
Advocates: VINAY GARG Vs SUDHIR KULSHRESHTHA

24 February 2006
Supreme Court
8 pages
A.P.S.R.T.C. Vs G. SRINIVAS REDDY .

Bench: ARIJIT PASAYAT,R. V. RAVEENDRAN
Case number: C.A. No.-003424-003424 / 2000
Diary number: 18969 / 1999

24 February 2006
Supreme Court
4 pages
VENKATAPPA @ MOODE (D) BY LRS. Vs M. ABDUL JABBAR .

Case number: C.A. No.-000945-000946 / 2003
Diary number: 7557 / 2002
Advocates: Vs MADHU MOOLCHANDANI

24 February 2006
Supreme Court
17 pages
STANDARD CHARTERED BANK Vs DIRECTORATE OF ENFORCEMENT .

Case number: C.A. No.-001748-001748 / 1999
Diary number: 18801 / 1998
Advocates: Vs B. KRISHNA PRASAD

24 February 2006
Supreme Court
4 pages
P. MANI Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-001081-001081 / 2005
Diary number: 6499 / 2004

23 February 2006
Supreme Court
3 pages
PURAN DAS Vs UOI

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-005024-005025 / 1998
Diary number: 5189 / 1997
Advocates: E. C. AGRAWALA Vs SUSHMA SURI

23 February 2006
Supreme Court
18 pages
INTELLECTUALS FORUM, TIRUPATHI Vs STATE OF A.P. .

Bench: RUMA PAL,DR. AR. LAKSHMANAN
Case number: C.A. No.-001251-001251 / 2006
Diary number: 5353 / 2001
Advocates: Vs K. RAM KUMAR

23 February 2006
Supreme Court
4 pages
USHABAI Vs M/S. BALKRISHNA BIHARILAL .

Case number: C.A. No.-001233-001233 / 2006
Diary number: 12469 / 2003
Advocates: S. S. KHANDUSA Vs PRATIBHA JAIN

23 February 2006
Supreme Court
4 pages
VIRENDRA KUMAR TRIPATHY Vs NIRMALA DEVI .

Case number: C.A. No.-002781-002784 / 2004
Diary number: 3135 / 2003
Advocates: AKHILESH KUMAR PANDEY Vs AJAY CHOUDHARY

22 February 2006
Supreme Court
3 pages
FOOD CORPORATION OF INDIA Vs M/S. LAXMI CATTLE FEED INDUSTRIES

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-005261-005261 / 2003
Diary number: 12582 / 2003
Advocates: AJIT PUDUSSERY Vs