Judgements

24 March 2006
Supreme Court
6 pages

NATIONAL INSURANCE CO. LTD Vs KUSUM RAI .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001731-001731 / 2006
Diary number: 13200 / 2003
Advocates: PRAMOD DAYAL Vs MOHAN PANDEY

24 March 2006
Supreme Court
8 pages

A. SUDHAKAR Vs POST MASTER GENERAL, HYDERABAD

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-006573-006573 / 2004
Diary number: 18042 / 2003
Advocates: D. MAHESH BABU Vs V. K. VERMA

24 March 2006
Supreme Court
13 pages

KERALA SAMSTHANA CHETHU THOZHILALI UNION Vs STATE OF KERALA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-001732-001732 / 2006
Diary number: 8433 / 2005
Advocates: C. K. SASI Vs K. R. SASIPRABHU

24 March 2006
Supreme Court
8 pages

RAMREDDY RAJESHKHANNA REDDY Vs STATE OF A.P.

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000997-000997 / 2005
Diary number: 18379 / 2004
Advocates: PARMANAND GAUR Vs D. BHARATHI REDDY

24 March 2006
Supreme Court
13 pages

MOHINDER SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000830-000830 / 2005
Diary number: 19213 / 2004
Advocates: Vs ARUN K. SINHA

24 March 2006
Supreme Court
16 pages

SANKARAN MOITRA Vs SADHNA DAS

Case number: Crl.A. No.-000330-000330 / 2006
Diary number: 15906 / 2003

24 March 2006
Supreme Court
13 pages

SANKARAN MOITRA Vs SADHNA DAS

Bench: Y.K. SABHARWAL,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000330-000330 / 2006
Diary number: 15906 / 2003

23 March 2006
Supreme Court
4 pages

CHIEF ADMINISTRATOR, PUDA Vs SHABNAM VIRK

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-003967-003968 / 2004
Diary number: 9534 / 2004
Advocates: Vs S. L. ANEJA

23 March 2006
Supreme Court
3 pages

STATE OF PUNJAB Vs MEWA SINGH

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004006-004006 / 2004
Diary number: 23148 / 2003
Advocates: RACHANA JOSHI ISSAR Vs MANOJ SWARUP

23 March 2006
Supreme Court
12 pages

O. KONAVALOV Vs COMMANDER, COAST GUARD REGION .

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-003877-003878 / 2001
Diary number: 7820 / 2001
Advocates: Vs K. J. JOHN

23 March 2006
Supreme Court
11 pages

N. SRINIVASA RAO Vs SPL.COURT UNDER A.P.LAND G.P.ACT .

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-004527-004528 / 1999
Diary number: 22027 / 1997
Advocates: P. NARASIMHAN Vs Y. RAJA GOPALA RAO

23 March 2006
Supreme Court
19 pages

RISHIROOP POLYMERS PVT. LTD. Vs DESIGNATED AUTHORITY & ADDL.SECRETARY

Bench: ASHOK BHAN,G.P. MATHUR
Case number: C.A. No.-000773-000773 / 2001
Diary number: 7582 / 2000
Advocates: JAY SAVLA Vs P. PARMESWARAN

23 March 2006
Supreme Court
8 pages

RISHIROOP POLYMERS PVT. LTD. Vs DESIGNATED AUTHORITY &ADDL.SECRETARY&ORS

Bench: ASHOK BHAN,G.P. MATHUR
Case number: C.A. No.-000774-000775 / 2001
Diary number: 7583 / 2000
Advocates: JAY SAVLA Vs P. PARMESWARAN

22 March 2006
Supreme Court
9 pages

UNION OF INDIA Vs RANBIR SINGH RATHAUR & ORS ETC.ETC.

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-002949-002950 / 2001
Diary number: 5886 / 2001
Advocates: B. V. BALARAM DAS Vs PRAVIR CHOUDHARY

22 March 2006
Supreme Court
8 pages

RAJESH KUMAR AGGARWAL Vs K.K. MODI .

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-005350-005351 / 2002
Diary number: 21111 / 2001
Advocates: BINA GUPTA Vs RAJAN NARAIN