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06 March 2006
Supreme Court 4 pages G. AMALORPAVAM Vs R.C. DIOCESE OF MADURAI .
Bench: ARIJIT PASAYAT,TARUN CHATTERJEE |
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03 March 2006
Supreme Court 5 pages STATE OF U.P. Vs RAJKUMAR SHARMA .
Bench: ARIJIT PASAYAT,TARUN CHATTERJEE |
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03 March 2006
Supreme Court 2 pages AGRA DEVELOPMENT AUTHORITY Vs M/S. GOYAL INVESTMENTS .
Case number: SLP(C) No.-004413-004413 / 2006 |
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02 March 2006
Supreme Court 4 pages BHARAT SANCHAR NIGAM LTD. Vs UNION OF INDIA .
Bench: DR. AR. LAKSHMANAN |
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02 March 2006
Supreme Court 2 pages STATE OF KARNATAKA Vs PARMJIT SINGH
Case number: C.A. No.-003482-003482 / 2000 |
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02 March 2006
Supreme Court 26 pages BHARAT SANCHAR NIGAM LTD. Vs UNION OF INDIA .
Bench: RUMA PAL,DALVEER BHANDARI |
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01 March 2006
Supreme Court 6 pages BIJOY KUMAR DUGAR Vs BIDYADHAR DUTTA .
Bench: B. N. SRIKRISHNA,LOKESHWAR SINGH PANTA |
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01 March 2006
Supreme Court 3 pages U O I Vs MUNSHI RAM(DEAD) BY LRS..
Case number: C.A. No.-004010-004032 / 1997 |
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28 February 2006
Supreme Court 16 pages MUNICIPAL CORPN. CHANDIGARH Vs M/S SHANTIKUNJ INVESTMENT PVT.LTD.
Bench: B.N.AGRAWAL,A.K.MATHUR |
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28 February 2006
Supreme Court 5 pages DINESH @ BUDDHA Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000263-000263 / 2006 |
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28 February 2006
Supreme Court 5 pages JET PLY WOOD PRIVATE LTD. Vs MADHUKAR NOWLAKHA .
Bench: H.K.SEMA,ALTAMAS KABIR |
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28 February 2006
Supreme Court 16 pages MUNICIPAL CORPN. CHANDIGARH Vs M/S SHANTIKUNJ INVESTMENT PVT.LTD.
Case number: C.A. No.-001342-001342 / 2006 |
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28 February 2006
Supreme Court 5 pages DINESH @ BUDDHA Vs STATE OF RAJASTHAN
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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27 February 2006
Supreme Court 13 pages MULLAPERIYAR ENVIRMNTL.PROTECTION FORUM Vs UNION OF INDIA .
Bench: Y.K. SABHARWAL,C.K.THAKKER,P.K. BALASUBRAMANYAN |
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24 February 2006
Supreme Court 6 pages UNION OF INDIA Vs MALTI SHARMA
Bench: S.B. SINHA,P.P. NAOLEKAR |