Judgements

16 May 2007
Supreme Court
5 pages

KRANTI Vs UNION OF INDIA .

Case number: C.A. No.-002681-002681 / 2007
Diary number: 4015 / 2006
Advocates: JYOTI MENDIRATTA Vs D. S. MAHRA

16 May 2007
Supreme Court
2 pages

STATE OF ORISSA Vs M/S. ASIATIC GASES LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-006482-006482 / 2001
Diary number: 2121 / 2001
Advocates: Vs SUBHASH SHARMA

16 May 2007
Supreme Court
4 pages

M/S. N. RANGA RAO & SONS Vs STATE OF KARNATAKA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005852-005852 / 2006
Diary number: 29432 / 2006

15 May 2007
Supreme Court
6 pages

UNION OF INDIA Vs P.M.RANGASAMI

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000693-000693 / 2006
Diary number: 14464 / 2006
Advocates: Vs RESPONDENT-IN-PERSON

15 May 2007
Supreme Court
6 pages

ORIENTAL INSURANCE CO. LTD. Vs BRIJ MOHAN .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002532-002532 / 2007
Diary number: 10457 / 2004
Advocates: M. K. DUA Vs KAVEETA WADIA

15 May 2007
Supreme Court
3 pages

M/S. NOORIE MANURE MILL, SAMBHAL Vs COMMNR. TRADE TAX, U.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002522-002522 / 2007
Diary number: 15876 / 2006
Advocates: PRAVEEN KUMAR Vs KAMLENDRA MISHRA

15 May 2007
Supreme Court
7 pages

MANAGMENT, PNADIYAN ROADWAYS CORP. LTD. Vs N. BALAKRISHNAN

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002534-002534 / 2007
Diary number: 15800 / 2006
Advocates: T. HARISH KUMAR Vs S. R. SETIA

15 May 2007
Supreme Court
4 pages

R.V.DEV @ R. VASUDEVAN NAIR Vs CHIEF SECRETARY, GOVT. OF KERALA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002536-002536 / 2007
Diary number: 9033 / 2004
Advocates: A. RAGHUNATH Vs K. R. SASIPRABHU

15 May 2007
Supreme Court
10 pages

S.SETHURAMAN Vs R.VENKATARAMAN

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002533-002533 / 2007
Diary number: 24808 / 2006
Advocates: V. BALACHANDRAN Vs SENTHIL JAGADEESAN

15 May 2007
Supreme Court
4 pages

ORIENTAL INSURANCE CO. LTD. Vs PREMLATA SHUKLA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002526-002526 / 2007
Diary number: 28159 / 2005
Advocates: M. K. DUA Vs (MRS. ) VIPIN GUPTA

15 May 2007
Supreme Court
14 pages

COMMR. OF MUNICIPAL CORPN. SHIMLA Vs PREM LATA SOOD .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002525-002525 / 2007
Diary number: 25838 / 2005
Advocates: ANIL NAG Vs RAJESH SRIVASTAVA

15 May 2007
Supreme Court
11 pages

S.B. BHATTACHARJEE Vs S.D. MAJUMDAR .

Bench: S.B. SINHA,C.K. THAKKER
Case number: C.A. No.-002527-002527 / 2007
Diary number: 3897 / 2006
Advocates: BIJOY KUMAR JAIN Vs BRIJ BHUSHAN

15 May 2007
Supreme Court
20 pages

UDAI SINGH DAGAR Vs UNION OF INDIA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: W.P.(C) No.-000004-000004 / 2005
Diary number: 27482 / 2004
Advocates: MANIK KARANJAWALA Vs GOPAL SINGH

15 May 2007
Supreme Court
6 pages

SUNIL BALKRISHNA BHOIR Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000415-000415 / 2006
Diary number: 7719 / 2005
Advocates: SHIVAJI M. JADHAV Vs V. N. RAGHUPATHY

15 May 2007
Supreme Court
25 pages

CHAIRMAN,INDORE VIKAS PRADHIKARAM Vs M/S. PURE INDUSTRIAL COCK &CHEM.LTD.&ORS

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002530-002530 / 2007
Diary number: 8075 / 2007
Advocates: SANJAY KAPUR Vs BINU TAMTA