Showing 17221 - 17235 of 41947 judgements
15 May 2007
Supreme Court
10 pages
SRI GEDELA SATCHIDANANDA MURTHY(D)BY LRS Vs DY. COMMNR.,ENDOWMENTS DEPTT.,A.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-007210-007210 / 2000
Diary number: 20198 / 1998
Advocates: Y. RAJA GOPALA RAO Vs T. V. GEORGE

15 May 2007
Supreme Court
8 pages
COAL INDIA LTD. Vs DOMCO SMOKELESS FUELS (P) LTD.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000816-000816 / 2001
Diary number: 942 / 2000
Advocates: Vs AMIT KUMAR

15 May 2007
Supreme Court
12 pages
GOPAL SINGH Vs STATE CADRE FOREST OFFICERS' ASSON.&ORS.

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-001041-001044 / 2004
Diary number: 9349 / 2002
Advocates: Vs PRASHANT KUMAR

15 May 2007
Supreme Court
2 pages
SUBHADRA ANKUSH KSHIRSAGAR Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-002653-002653 / 2007
Diary number: 3840 / 2006
Advocates: ANITHA SHENOY Vs V. N. RAGHUPATHY

15 May 2007
Supreme Court
13 pages
GREATER KAILASH-II WELFARE ASSN. Vs DLF UNIVERSAL LTD. .

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-002520-002520 / 2007
Diary number: 5972 / 2006
Advocates: K J JOHN AND CO Vs RAJAN NARAIN

15 May 2007
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, INDORE Vs M/S. CETHAR VESSELS LTD. .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005391-005393 / 2002
Diary number: 13179 / 2002
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

15 May 2007
Supreme Court
11 pages
STATE OF BIHAR Vs BIHAR STATE +2 LECTURERS ASSON. .

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: C.A. No.-002519-002519 / 2007
Diary number: 26577 / 2004
Advocates: GOPAL SINGH Vs KRISHNANAND PANDEYA

15 May 2007
Supreme Court
9 pages
COMMR.OF INCOME TAX Vs P. MOHANAKALA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-002540-002540 / 2007
Diary number: 22074 / 2006
Advocates: B. V. BALARAM DAS Vs

15 May 2007
Supreme Court
13 pages
HARDESH ORES PVT.LTD. Vs M/S HEDE & CO.

Bench: B.P. SINGH,HARJIT SINGH BEDI
Case number: C.A. No.-002517-002517 / 2007
Diary number: 18 / 2007
Advocates: Vs B. SUNITA RAO

15 May 2007
Supreme Court
2 pages
PRAHALAD PRABHUDAS PATEL Vs THE STATE OF GUJARAT

Case number: Crl.A. No.-000734-000734 / 2007
Diary number: 7256 / 2006
Advocates: ANIRUDDHA P. MAYEE Vs HEMANTIKA WAHI

15 May 2007
Supreme Court
48 pages
SOUTHERN PETROCHEMICAL INDUSTRIES CO.LTD Vs ELECTRICITY INSPECTOR AND E.T.I.O.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002551-002551 / 2007
Diary number: 26018 / 2006
Advocates: K. K. MANI Vs T. HARISH KUMAR

15 May 2007
Supreme Court
9 pages
Asit Bhattacharjee Vs M/s. Hanuman Prasad Ojha & Ors

Bench: S.B. SINHA,C.K. THAKKER
Case number: Appeal (crl.) 1534 of 2006

15 May 2007
Supreme Court
9 pages
Benga Behera & Anr Vs Braja Kishore Nanda & Ors

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Writ Petition (civil) 3467 of 2003

15 May 2007
Supreme Court
1 pages
Federation of Tenants Association Vs State of Maharashtra & Ors

Case number: PC(CC) 3765 of 2007

14 May 2007
Supreme Court
4 pages
KAUSHLYA DEVI Vs KARAN ARORA .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002479-002479 / 2007
Diary number: 6425 / 2005
Advocates: SHIVAJI M. JADHAV Vs KAILASH CHAND