Showing 17236 - 17250 of 41947 judgements
14 May 2007
Supreme Court
8 pages
RAM KUMAR BARNWAL Vs RAM LAKHAN(DEAD)

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002480-002480 / 2007
Diary number: 9408 / 2004
Advocates: V. N. RAGHUPATHY Vs RAJIV TALWAR

14 May 2007
Supreme Court
6 pages
POWAI PLANT CO-OP HOUSING STY.(PROPOSED) Vs POOJA ESTATE CONSULTANT & CONST. .

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: C.A. No.-002506-002506 / 2007
Diary number: 12452 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs CHIRAG M. SHROFF

14 May 2007
Supreme Court
18 pages
SUMAN SOOD @ KAMAL JEET KAUR Vs STATE OF RAJASTHAN

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000867-000867 / 2006
Diary number: 11134 / 2006
Advocates: KAMINI JAISWAL Vs

14 May 2007
Supreme Court
4 pages
D.S. LAHORIYA @ RAJEEV SUDAN @ VINAY KR. Vs STATE OF RAJASTHAN

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000728-000728 / 2007
Diary number: 13031 / 2006
Advocates: KAMINI JAISWAL Vs

14 May 2007
Supreme Court
7 pages
RAVINDRAN @ JOHN Vs SUPERINTENDENT OF CUSTOMS

Case number: Crl.A. No.-001201-001201 / 2005
Diary number: 21671 / 2004
Advocates: Vs P. PARMESWARAN

14 May 2007
Supreme Court
9 pages
SHANKAR JAISWARA Vs STATE OF WEST BENGAL

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: Crl.A. No.-000721-000721 / 2007
Diary number: 23058 / 2006
Advocates: VIJAY PANJWANI Vs T. C. SHARMA

14 May 2007
Supreme Court
4 pages
BHAGWAN DAS Vs KARTAR SINGH .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000720-000720 / 2007
Diary number: 26527 / 2006
Advocates: Vs M. A. CHINNASAMY

14 May 2007
Supreme Court
5 pages
LAL DEVI Vs VANEETA JAIN .

Bench: B.P. SINGH,HARJIT SINGH BEDI
Case number: C.A. No.-002494-002494 / 2007
Diary number: 5699 / 2006
Advocates: HIMINDER LAL Vs E. C. AGRAWALA

14 May 2007
Supreme Court
7 pages
STATE OF U.P. Vs DEEPAK FERTILIZERS &PETROCHEM.CORPN.LTD.

Bench: TARUN CHATTERJEE,V.S.SIRPURKAR
Case number: C.A. No.-003511-003511 / 2001
Diary number: 20009 / 2000
Advocates: PUNIT DUTT TYAGI Vs PRAVEEN KUMAR

14 May 2007
Supreme Court
7 pages
PUNJAB STATE Vs DINA NATH

Bench: TARUN CHATTERJEE,ALTAMAS KABIR
Case number: C.A. No.-005197-005197 / 2000
Diary number: 4527 / 2000
Advocates: ARUN K. SINHA Vs MANOJ SWARUP

11 May 2007
Supreme Court
13 pages
M/S. GAS AUTHORITY OF INDIA LTD. Vs M/S. KETI CONSTRUCTION (I) LTD. .

Bench: G.P. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002440-002440 / 2007
Diary number: 2296 / 2005
Advocates: DEVENDRA SINGH Vs ASHOK K. MAHAJAN

11 May 2007
Supreme Court
4 pages
MANIBEN W/O DANABHAI TULSHIBAI MAHERIA Vs STATE OF GUJARAT

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000618-000618 / 2006
Diary number: 25097 / 2005
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

11 May 2007
Supreme Court
3 pages
V. SHANKARANARAYANA RAO (D) BY LRS. Vs LEELAVATHY (DEAD) BY LRS. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-007117-007117 / 2000
Diary number: 18693 / 1999
Advocates: Vs A. S. BHASME

11 May 2007
Supreme Court
5 pages
NOOR @ NOORDHIN Vs STATE OF KARNATAKA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000734-000734 / 2006
Diary number: 127 / 2006
Advocates: S. N. BHAT Vs

11 May 2007
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. MAHAVIR ALUMINIUM LTD.

Bench: ASHOK BHAN,C.K. THAKKER
Case number: C.A. No.-006197-006197 / 2001
Diary number: 12844 / 2001
Advocates: Vs M. P. DEVANATH