Showing 17176 - 17190 of 41947 judgements
18 May 2007
Supreme Court
6 pages
Aashirwad Films Vs Union of India & Ors

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Appeal (civil) 709 of 2004

17 May 2007
Supreme Court
8 pages
BANGALORE DEVELOPMENT AUTHORITY Vs SYNDICATE BANK

Bench: P. K. BALASUBRAMANYAN,R. V. RAVEENDRAN
Case number: C.A. No.-005462-005462 / 2002
Diary number: 13519 / 2002
Advocates: VIJAY KUMAR Vs RAJIV NANDA

17 May 2007
Supreme Court
6 pages
ASHOKA KUMAR THAKUR Vs UNION OF INDIA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: W.P.(C) No.-000265-000265 / 2006
Diary number: 13336 / 2006
Advocates: Vs SUSHIL KUMAR JAIN

17 May 2007
Supreme Court
4 pages
TEJASHREE GHAG ETC ETC Vs PRAKASH PARASHURAM PATIL & ORS. ETC ETC

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002697-002697 / 2007
Diary number: 11941 / 2006

17 May 2007
Supreme Court
6 pages
MADISHETTI BALA RAMUL (D) BY LRS. Vs THE LAND ACQUN OFFICER

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002693-002693 / 2007
Diary number: 14169 / 2005
Advocates: ANIL KUMAR TANDALE Vs T. V. GEORGE

17 May 2007
Supreme Court
6 pages
REGIONAL INSTITUTE OF MED. SC. Vs S. BHAGYABATI DEVI

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002694-002694 / 2007
Diary number: 23664 / 2005
Advocates: Vs ASHOK KUMAR SINGH

17 May 2007
Supreme Court
14 pages
COMMNR. OF CUSTOMS (PORT), CHENNAI Vs M/S. TOYOTA KIRLOSKAR MOTOR PVT. LTD.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-003635-003635 / 2006
Diary number: 15667 / 2006
Advocates: Vs M. P. DEVANATH

17 May 2007
Supreme Court
5 pages
KURMANCHAL INST.OF DEGREE & DIOLOMA &ORS Vs CHANCELLOR, M.J.P. ROHILKHAND UNIV.&ORS.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002698-002698 / 2007
Diary number: 6126 / 2006
Advocates: SHAILENDRA SWARUP Vs RAVI PRAKASH MEHROTRA

17 May 2007
Supreme Court
6 pages
GANNAMANI ANASUYA Vs PARVATINI AMARENDRA CHOWDHARY .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-007318-007318 / 2000
Diary number: 2531 / 2000
Advocates: A. SUBBA RAO Vs SRIDHAR POTARAJU

17 May 2007
Supreme Court
6 pages
AFZALKHAN @ BABU MURTUZAKHAN PATHAN Vs STATE OF GUJARAT

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000757-000757 / 2007
Diary number: 3657 / 2007
Advocates: KAMINI JAISWAL Vs HEMANTIKA WAHI

17 May 2007
Supreme Court
4 pages
COMMNR. OF INCOME TAX, PUNE Vs SHIRKE CONSTRUCTION EQUIPMENT LTD.

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-006758-006758 / 2001
Diary number: 12409 / 2001
Advocates: B. V. BALARAM DAS Vs PAREKH & CO.

17 May 2007
Supreme Court
45 pages
U/A 143(1) OF THE CONSTITUTION OF INDIA Vs ...

Bench: B.P. SINGH,TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: SPL.REF. No.-000001-000001 / 2004
Diary number: 16156 / 2004
Advocates: BY POST Vs EJAZ MAQBOOL

17 May 2007
Supreme Court
6 pages
M/S ARVIND CONSTRUCTIONS CO.PVT.LTD. Vs M/S KALINGA MINING CORP..

Bench: TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002707-002707 / 2007
Diary number: 4782 / 2007
Advocates: UMESH KUMAR KHAITAN Vs S. RAVI SHANKAR

17 May 2007
Supreme Court
6 pages
GAINDA RAM Vs M.C.D. .

Bench: B.P. SINGH,HARJIT SINGH BEDI
Case number: W.P.(C) No.-001699-001699 / 1987
Diary number: 61421 / 1987
Advocates: K. N. RAI Vs INDRA SAWHNEY

17 May 2007
Supreme Court
15 pages
ILA VIPIN PANDYA Vs SMITA AMBALAL PATEL

Bench: B.P. SINGH,HARJIT SINGH BEDI
Case number: C.A. No.-002455-002455 / 2005
Diary number: 19423 / 2004
Advocates: E. C. AGRAWALA Vs RESPONDENT-IN-PERSON