Showing 17161 - 17175 of 41947 judgements
18 May 2007
Supreme Court
8 pages
NARAIN PRASAD AGGARWAL (D) BY LRS. Vs STATE OF M.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004601-004601 / 2005
Diary number: 14214 / 2004
Advocates: Vs B. S. BANTHIA

18 May 2007
Supreme Court
19 pages
GOSSNER EVANGELICAL LUTHERAN CHURCH Vs STATE OF BIHAR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-005519-005520 / 2007
Diary number: 13097 / 2004
Advocates: P. NARASIMHAN Vs ASHOK MATHUR

18 May 2007
Supreme Court
8 pages
VIJAYKUMAR BALDEV MISHRA @ SHARMA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000602-000602 / 2004
Diary number: 21299 / 2003
Advocates: ATISHI DIPANKAR Vs PRASHANT CHAUDHARY

18 May 2007
Supreme Court
8 pages
M/S.KAMAKSHI BUILDERS Vs M/S. AMBEDKAR EDUCATIONAL SOCIETY .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006345-006345 / 2000
Diary number: 7469 / 2000
Advocates: LAWYER S KNIT & CO Vs A. SUBBA RAO

18 May 2007
Supreme Court
6 pages
BUDH SINGH Vs STATE OF M.P.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000769-000769 / 2007
Diary number: 5327 / 2006
Advocates: KAILASH CHAND Vs

18 May 2007
Supreme Court
9 pages
S. RATHINAM @ KUPPAMUTHU Vs L.S. MARIAPPAN .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-006616-006616 / 2002
Diary number: 21457 / 2000
Advocates: REVATHY RAGHAVAN Vs K. K. MANI

18 May 2007
Supreme Court
8 pages
UCO BANK Vs RAJINDER LAL CAPOOR

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002739-002739 / 2007
Diary number: 31920 / 2006
Advocates: RAJESH SINGH Vs EJAZ MAQBOOL

18 May 2007
Supreme Court
10 pages
STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION

Case number: C.A. No.-002740-002740 / 2007
Diary number: 1033 / 1999

18 May 2007
Supreme Court
6 pages
NAGAR MAHAPALIKA,KANPUR Vs VIBHA SHUKLA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002748-002748 / 2007
Diary number: 11429 / 2006
Advocates: PRADEEP MISRA Vs RAMESH CHANDRA MISHRA

18 May 2007
Supreme Court
10 pages
RAMESH CHANDRA SHARMA Vs M/S. PUNJAB NATIONAL BANK

Bench: S. B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-000971-000971 / 2007
Diary number: 7405 / 2006

18 May 2007
Supreme Court
5 pages
M/S. HEINZ ITALIA Vs M/S. DABUR INDIA LTD.

Case number: C.A. No.-002756-002756 / 2007
Diary number: 27 / 2006
Advocates: Vs M. VEERAPPA

18 May 2007
Supreme Court
4 pages
C.I.T., UDAIPUR Vs M/S. HINDUSTAN ZINC LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001179-001179 / 2007
Diary number: 20740 / 2006
Advocates: B. V. BALARAM DAS Vs RANI CHHABRA

18 May 2007
Supreme Court
8 pages
COMMNR. OF INCOME TAX, MEERUT Vs M/S HYUNDAI HEAVY INDUSTRIES CO. LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-002734-002734 / 2007
Diary number: 33080 / 2006
Advocates: B. V. BALARAM DAS Vs KAVITA JHA

18 May 2007
Supreme Court
3 pages
Rizwan Akbar Hussain Syyed Vs Mehmood Hussain and Anr

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Appeal (crl.) 2371 of 2006

18 May 2007
Supreme Court
3 pages
Caterpillar India Pvt. Ltd Vs Western Coal Fields Ltd. and Ors

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: Transfer Case (civil) 4 of 2004