Showing 17251 - 17265 of 41947 judgements
11 May 2007
Supreme Court
7 pages
STATE OF U.P. Vs NIDHI KHANNA

Bench: C.K. THAKKER,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002442-002442 / 2007
Diary number: 10823 / 2004
Advocates: NIRANJANA SINGH Vs

11 May 2007
Supreme Court
9 pages
PROMOTERS & BUILDERS ASSOCIATION OF PUNE Vs PUNE MUNICIPAL CORPORATION .

Bench: G.P. MATHUR,R.V. RAVEENDRAN
Case number: R.P.(C) No.-001809-001809 / 2005
Diary number: 23683 / 2005
Advocates: Vs VISHWAJIT SINGH

11 May 2007
Supreme Court
4 pages
DEVENDRA SINGH Vs STATE OF U.P. .

Case number: C.A. No.-002450-002450 / 2007
Diary number: 16285 / 2004
Advocates: DINESH KUMAR GARG Vs NIRANJANA SINGH

11 May 2007
Supreme Court
4 pages
NIMET RESOURCES INC. Vs ESSAR STEELS LTD.

Case number: ARBIT.CASE(C) No.-000019-000019 / 2000
Diary number: 18519 / 1999

10 May 2007
Supreme Court
6 pages
AGM/HUMAN RESOURCE, BHEL LTD. Vs SURESH RAMKRISHNA BURDE

Bench: G.P. MATHUR,R.V. RAVEENDRAN
Case number: C.A. No.-002424-002424 / 2007
Diary number: 20082 / 2004
Advocates: G. RAMAKRISHNA PRASAD Vs VENKATESWARA RAO ANUMOLU

10 May 2007
Supreme Court
5 pages
TULIP STAR HOTELS Vs UNION OF CENTAUR-TULIP EMPLOYEES

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002431-002431 / 2007
Diary number: 9208 / 2006
Advocates: GOPAL SINGH Vs JYOTI MENDIRATTA

10 May 2007
Supreme Court
7 pages
ANIL Vs STATE OF HARYANA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000178-000178 / 2007
Diary number: 33684 / 2006
Advocates: S. JANANI Vs

10 May 2007
Supreme Court
4 pages
SOMA CHAKRAVARTY Vs STATE (TH. CBI

Bench: S.B. SINHA
Case number: Crl.A. No.-000710-000710 / 2007
Diary number: 2290 / 2006
Advocates: T. HARISH KUMAR Vs P. PARMESWARAN

10 May 2007
Supreme Court
6 pages
JOSEPH Vs STATE OF KERALA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-008061-008062 / 2001
Diary number: 12954 / 2000
Advocates: P. K. MANOHAR Vs RAMESH BABU M. R.

10 May 2007
Supreme Court
7 pages
KENDRIYA VIDYALAYA SANGATHAN Vs L.V. SUBRAMANYESWARA

Bench: S.B. SINHA,C.K. THAKKER
Case number: C.A. No.-008563-008563 / 2002
Diary number: 6637 / 2002
Advocates: Vs SOMIRAN SHARMA

10 May 2007
Supreme Court
4 pages
SOMA CHAKRAVARTY Vs STATE (TH. CBI

Case number: Crl.A. No.-000710-000710 / 2007
Diary number: 2290 / 2006
Advocates: T. HARISH KUMAR Vs P. PARMESWARAN

09 May 2007
Supreme Court
3 pages
MAHADEO BHAU KHILARE (MANE) Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,C.K. THAKKER
Case number: C.A. No.-000191-000191 / 2007
Diary number: 9445 / 2006
Advocates: Vs V. N. RAGHUPATHY

09 May 2007
Supreme Court
4 pages
SOHAN SINGH SODHI Vs PUNJAB STATE ELECTRICITY BOARD,PATIALA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002409-002409 / 2007
Diary number: 24672 / 2006
Advocates: R. C. KAUSHIK Vs KAMALDEEP GULATI

09 May 2007
Supreme Court
4 pages
LAXMIKANT CHHOTELAL GUPTA Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002406-002406 / 2007
Diary number: 2886 / 2006
Advocates: DHARMENDRA KUMAR SINHA Vs VENKATESWARA RAO ANUMOLU

09 May 2007
Supreme Court
7 pages
VIKRAM Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000431-000431 / 2006
Diary number: 21979 / 2005
Advocates: NARESH KUMAR Vs ANIRUDDHA P. MAYEE