Showing 17191 - 17205 of 41947 judgements
17 May 2007
Supreme Court
7 pages
M/S. TANNA & MODI Vs C.I.T. MUMBAI XXV .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002696-002696 / 2007
Diary number: 22549 / 2005
Advocates: Vs B. V. BALARAM DAS

17 May 2007
Supreme Court
4 pages
Rubabbuddin Sheikh Vs State of Gujarat and Ors

Case number: Writ Petition (crl.) 6 of 2007

16 May 2007
Supreme Court
8 pages
YALLWWA Vs NATIONAL INSURANCE CO.LTD.

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-002674-002674 / 2007
Diary number: 22452 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs V. N. RAGHUPATHY

16 May 2007
Supreme Court
2 pages
RAM KRIPAL SINGH Vs STATE OF U.P..

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002675-002675 / 2007
Diary number: 20006 / 2005
Advocates: Vs SUJATA KURDUKAR

16 May 2007
Supreme Court
7 pages
APOLINE D'SOUZA Vs JOHN D'SOUZA

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: C.A. No.-004608-004608 / 2003
Diary number: 10818 / 2002
Advocates: S. P. SHARMA Vs

16 May 2007
Supreme Court
2 pages
KKRISHNA M.A. RAIHANY Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000744-000744 / 2007
Diary number: 27187 / 2006
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

16 May 2007
Supreme Court
9 pages
ANANDA MOHAN SEN Vs STATE OF WEST BENGAL

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: Crl.A. No.-000743-000743 / 2007
Diary number: 13831 / 2006
Advocates: RAUF RAHIM Vs AVIJIT BHATTACHARJEE

16 May 2007
Supreme Court
4 pages
GEETA Vs STATE OF M.P. .

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-006055-006055 / 2005
Diary number: 23145 / 2004
Advocates: SHAIL KUMAR DWIVEDI Vs B. S. BANTHIA

16 May 2007
Supreme Court
12 pages
INST. OF CHARTD. FIN.ANALYT.OF INDIA&ORS Vs COUNCIL OF INSTITUTE OF C.A.OF INDIA&ORS

Case number: C.A. No.-006835-006835 / 2000
Diary number: 14727 / 2000
Advocates: Vs PRAMOD DAYAL

16 May 2007
Supreme Court
8 pages
BABU VITHU GAIKWAD (DEAD) BY LRS. Vs CHINTAMAN SADASHIV .

Bench: A.K. MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-002337-002338 / 2000
Diary number: 19499 / 1999
Advocates: V. D. KHANNA Vs CHANDAN RAMAMURTHI

16 May 2007
Supreme Court
3 pages
INST. OF CHARTD. FIN.ANALYT.OF INDIA&ORS Vs COUNCIL OF INSTITUTE OF C.A.OF INDIA&ORS

Bench: MARKANDEY KATJU
Case number: C.A. No.-006835-006835 / 2000
Diary number: 14727 / 2000
Advocates: Vs PRAMOD DAYAL

16 May 2007
Supreme Court
18 pages
G.L. SULTANIA Vs S.E.B.I..

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-001672-001672 / 2006
Diary number: 3523 / 2006
Advocates: Vs BINA GUPTA

16 May 2007
Supreme Court
5 pages
UNION OF INDIA Vs BASHIRBHAI R. KHILIJI

Bench: A.K.MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-000686-000686 / 2005
Diary number: 11765 / 2004
Advocates: SUSHMA SURI Vs V. N. RAGHUPATHY

16 May 2007
Supreme Court
12 pages
UNION OF INDIA Vs SHARDINDU

Bench: A.K.MATHUR,TARUN CHATTERJEE
Case number: C.A. No.-002676-002676 / 2007
Diary number: 23942 / 2006
Advocates: SUSHMA SURI Vs E. C. VIDYA SAGAR

16 May 2007
Supreme Court
6 pages
NANI SHA Vs STATE OF ARUNACHAL PRADESH .

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-002665-002665 / 2007
Diary number: 20153 / 2005
Advocates: C. D. SINGH Vs ANIL SHRIVASTAV