Judgements

Showing 16246 - 16260 of 41947 judgements
22 January 2008
Supreme Court
2 pages
SHAIKH RAFIQ Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000169-000169 / 2006
Diary number: 27320 / 2005
Advocates: LAWYER S KNIT & CO Vs

22 January 2008
Supreme Court
2 pages
INDIAN COUNCIL OF LEGAL AID & ADVICE &OR Vs STATE OF ORISSA

Case number: W.P.(C) No.-000042-000042 / 1997
Diary number: 21545 / 1996
Advocates: Vs D. S. MAHRA

22 January 2008
Supreme Court
2 pages
SARASWATI DAS Vs STATE OF ORISSA .

Case number: SLP(C) No.-006006-006006 / 2006
Diary number: 8333 / 2006
Advocates: TEJASWI KUMAR PRADHAN Vs

21 January 2008
Supreme Court
14 pages
KARNATAKA BANK LTD. Vs STATE OF A.P. .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001994-001994 / 2002
Diary number: 19519 / 2001
Advocates: S. N. BHAT Vs T. V. GEORGE

21 January 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs HARBHAJAN KAUR

Case number: C.A. No.-000551-000551 / 2008
Diary number: 15180 / 2006
Advocates: SANJAY JAIN Vs

21 January 2008
Supreme Court
17 pages
VIKAS Vs STATE OF MAHARASHTRA

Bench: C.K. THAKKER,MARKANDEY KATJU
Case number: Crl.A. No.-000321-000321 / 2006
Diary number: 2760 / 2006
Advocates: NARESH KUMAR Vs

21 January 2008
Supreme Court
2 pages
RAMESH SINGH Vs SATBIR SINGH

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-000545-000546 / 2008
Diary number: 14207 / 2007
Advocates: MANJEET CHAWLA Vs PRAVEEN SWARUP

21 January 2008
Supreme Court
3 pages
M/S. UNITED INDIA INSURANCE CO. LTD. Vs RAM PRAKASH RATURI

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000550-000550 / 2008
Diary number: 18746 / 2005
Advocates: CHANDER SHEKHAR ASHRI Vs B. D. SHARMA

21 January 2008
Supreme Court
5 pages
SHAIKH MAJID Vs STATE OF MAHARASHTRA .

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: Crl.A. No.-000132-000132 / 2008
Diary number: 5174 / 2007
Advocates: SHAKIL AHMED SYED Vs RAVINDRA KESHAVRAO ADSURE

21 January 2008
Supreme Court
3 pages
RAMAKRISHNA RAO (DEAD) BY LR. Vs RAI MURARI

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000454-000455 / 2002
Diary number: 10580 / 2001
Advocates: Vs M. M. KASHYAP

21 January 2008
Supreme Court
1 pages
ANKITA GOEL Vs ASHISH GOEL .

Case number: Crl.A. No.-000136-000136 / 2008
Diary number: 13221 / 2007
Advocates: AP & J CHAMBERS Vs SATYENDRA KUMAR

21 January 2008
Supreme Court
1 pages
SURESH CHANDRA AGARWAL Vs FAKIR CHANDRA GOVILA

Case number: C.A. No.-000563-000563 / 2008
Diary number: 30 / 2007
Advocates: DINESH KUMAR GARG Vs

21 January 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs H.B. MALHOTRA

Case number: C.A. No.-005025-005026 / 2005
Diary number: 27715 / 2004
Advocates: Vs RESPONDENT-IN-PERSON

21 January 2008
Supreme Court
1 pages
V.N. REVATHI Vs V.N. MURLIDHARAN

Case number: T.P.(C) No.-000775-000775 / 2007
Diary number: 29730 / 2007
21 January 2008
Supreme Court
1 pages
RAVINDRA KUMAR Vs STATE OF BIHAR

Case number: Crl.A. No.-000133-000133 / 2008
Diary number: 28085 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs GOPAL SINGH