Judgements

Showing 16201 - 16215 of 41947 judgements
24 January 2008
Supreme Court
2 pages
COMMNR. OF CUSTOMS, KOLKATA Vs M/S. INITIATING EXPLOSIVES SYSTEMS I.LTD

Case number: C.A. No.-002237-002237 / 2002
Diary number: 63134 / 2002
Advocates: B. KRISHNA PRASAD Vs RAMESH BABU M. R.

24 January 2008
Supreme Court
1 pages
GORDHAN SINGH Vs RAMDULARI .

Case number: C.A. No.-007098-007098 / 2001
Diary number: 5254 / 2001
Advocates: SUNIL KUMAR JAIN Vs PRATIBHA JAIN

24 January 2008
Supreme Court
1 pages
KALAWATI GUPTA Vs COMMTT.OF MGMT,BALIKA U.M.VIDYALAYA &ORS

Case number: C.A. No.-007287-007287 / 2001
Diary number: 10770 / 2000
Advocates: NANDINI GORE Vs SHRISH KUMAR MISRA

24 January 2008
Supreme Court
1 pages
M/S M.R.F. LTD. Vs COLLECTOR OF CENTRAL EXCISE, CHENNAI

Case number: C.A. No.-002255-002255 / 2002
Diary number: 63122 / 2002
Advocates: K. R. NAMBIAR Vs B. KRISHNA PRASAD

24 January 2008
Supreme Court
2 pages
AJAY KUMAR SHAH JAGATI Vs COMMR.OF INCOME TAX

Case number: C.A. No.-000665-000666 / 2008
Diary number: 20603 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs B. V. BALARAM DAS

24 January 2008
Supreme Court
4 pages
SURESH NANDA Vs C.B.I.

Bench: P.P. NAOLEKAR,MARKANDEY KATJU
Case number: Crl.A. No.-000179-000179 / 2008
Diary number: 12924 / 2007
Advocates: MANIK KARANJAWALA Vs B. KRISHNA PRASAD

23 January 2008
Supreme Court
2 pages
ABHISHEK MALVIYA, MINOR Vs ADDL. WELFARE COMMISSIONER

Case number: C.A. No.-007093-007093 / 2001
Diary number: 11006 / 2001
Advocates: SUSHIL KUMAR JAIN Vs B. V. BALARAM DAS

23 January 2008
Supreme Court
3 pages
VISHNU DEV SHARMA Vs STATE OF U.P. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000619-000619 / 2008
Diary number: 13274 / 2004
Advocates: VISHWAJIT SINGH Vs RAJ SINGH RANA

23 January 2008
Supreme Court
2 pages
BRIHANMUMBAI MAHANAGAR PALIKA Vs AKRUTI NIRMAN PVT. LTD.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000620-000620 / 2008
Diary number: 13247 / 2006
Advocates: SUCHITRA ATUL CHITALE Vs VIKAS MEHTA

23 January 2008
Supreme Court
1 pages
ZEE TURNER LTD. Vs TATA SKY

Case number: C.A. No.-002374-002374 / 2007
Diary number: 13131 / 2007
Advocates: Vs RAJIV MEHTA

23 January 2008
Supreme Court
2 pages
M/S. SWARAJ MAZDA LTD. Vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

Case number: C.A. No.-001907-001909 / 2002
Diary number: 63219 / 2002
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

23 January 2008
Supreme Court
2 pages
M/S. MARSONS FAN INDUSTRIES Vs COMMNR. OF CENTRAL EXCISE, CALCUTTA

Case number: C.A. No.-001925-001925 / 2002
Diary number: 11863 / 2001
Advocates: Vs B. KRISHNA PRASAD

23 January 2008
Supreme Court
1 pages
M/S. CARBORUNDUM UNIVERSAL LTD. Vs SPL. OFFICER (REVENUE) K.S.E.B. .

Case number: C.A. No.-004271-004271 / 2003
Diary number: 63415 / 2002
Advocates: K. RAJEEV Vs T. G. NARAYANAN NAIR

23 January 2008
Supreme Court
1 pages
KAMARSU VEERRAJU Vs KAMARSU MANIKYALA RAO

Case number: C.A. No.-005202-005202 / 2001
Diary number: 60095 / 2001
Advocates: ABHIJIT SENGUPTA Vs A. V. RANGAM

23 January 2008
Supreme Court
2 pages
BHEL WORKERS UNION Vs UNION OF INDIA

Case number: C.A. No.-008340-008340 / 2004
Diary number: 1196 / 2004
Advocates: S. R. SETIA Vs B. V. BALARAM DAS