Showing 16216 - 16230 of 41947 judgements
23 January 2008
Supreme Court
2 pages
SHIVAJI SHIKSHAN PRASARAK MANDAL Vs DAYARAM

Case number: C.A. No.-000621-000621 / 2008
Diary number: 13781 / 2005
Advocates: CHANDER SHEKHAR ASHRI Vs MRIDULA RAY BHARADWAJ

23 January 2008
Supreme Court
5 pages
STATE OF A.P. Vs SINGIREDDY RAMULU

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-000827-000827 / 2002
Diary number: 8429 / 2001
Advocates: T. V. GEORGE Vs S. SRINIVASAN

23 January 2008
Supreme Court
1 pages
PASHCHIM KHANDESH BHAGINI S.MANDAL Vs SAU. NIRMALA TULSHIRAM MOHANE

Case number: C.A. No.-000669-000669 / 2008
Diary number: 22114 / 2005
Advocates: CHANDAN RAMAMURTHI Vs C. G. SOLSHE

23 January 2008
Supreme Court
2 pages
HAIDARIYA URDU EDUCATION SOCIETY Vs EDUCATION OFFICER (SECONDARY)

Case number: C.A. No.-000677-000677 / 2008
Diary number: 4842 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs SHIVAJI M. JADHAV

23 January 2008
Supreme Court
2 pages
ANAND MAHINDRA Vs SAUDAN SINGH

Case number: Crl.A. No.-000173-000173 / 2008
Diary number: 19782 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs B. S. BANTHIA

23 January 2008
Supreme Court
1 pages
SHAKEEL Vs STATE OF M.P.

Case number: Crl.A. No.-000806-000806 / 2006
Diary number: 18293 / 2005
Advocates: Vs C. D. SINGH

23 January 2008
Supreme Court
2 pages
KEWAL KRISHAN Vs STATE OF PUNJAB

Case number: Crl.A. No.-000812-000812 / 2006
Diary number: 20320 / 2005
Advocates: RAUF RAHIM Vs KULDIP SINGH

22 January 2008
Supreme Court
1 pages
NEELAM @ POOJA Vs MANISH RAMANI

Case number: T.P.(C) No.-000167-000167 / 2006
Diary number: 5914 / 2006

22 January 2008
Supreme Court
1 pages
KIRAN AGGARWAL Vs HARI MOHAN GUPTA

Case number: C.A. No.-000618-000618 / 2008
Diary number: 27073 / 2006
Advocates: RAJIV MEHTA Vs KAILASH CHAND

22 January 2008
Supreme Court
1 pages
PALADUGU RAJENDRA Vs RONDI KRISHNA .

Case number: C.A. No.-000617-000617 / 2008
Diary number: 31950 / 2006
Advocates: Y. RAJA GOPALA RAO Vs SRIDHAR POTARAJU

22 January 2008
Supreme Court
1 pages
STATE OF U.P. Vs HEERA LAL

Case number: Crl.A. No.-000154-000154 / 2008
Diary number: 24334 / 2005

22 January 2008
Supreme Court
2 pages
DLF(PHASE-II)R.W.SOCIETY Vs UNION OF INDIA

Case number: W.P.(C) No.-000459-000459 / 2006
Diary number: 23525 / 2006
Advocates: Vs D. S. MAHRA

22 January 2008
Supreme Court
1 pages
NEELAM @ POOJA Vs MANISH RAMANI

Case number: T.P.(C) No.-000167-000167 / 2006
Diary number: 5914 / 2006

22 January 2008
Supreme Court
2 pages
SAURABH PAL Vs THE CHANCELLOR, VEER BAHADUR SINGH &ORS.

Case number: C.A. No.-000596-000596 / 2008
Diary number: 14728 / 2006

22 January 2008
Supreme Court
1 pages
NEELAM @ POOJA Vs MANISH RAMANI

Case number: T.P.(C) No.-000167-000167 / 2006
Diary number: 5914 / 2006