Judgements

21 January 2008
Supreme Court
1 pages

CHRISTUDHAS Vs T. NALINI

Case number: Crl.A. No.-000139-000139 / 2008
Diary number: 14501 / 2007
Advocates: K. RAJEEV Vs

21 January 2008
Supreme Court
1 pages

CONSTABLE SAHIB SINGH Vs STATE OF PUNJAB .

Case number: C.A. No.-000552-000552 / 2008
Diary number: 28484 / 2006
Advocates: DEBASIS MISRA Vs AJAY PAL

18 January 2008
Supreme Court
2 pages

M/S. BIHAR CAUSTIC & CHEMICALS LTD. Vs KRIPA PANDEY

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001389-001389 / 2001
Diary number: 15900 / 2000
Advocates: PRAVEEN KUMAR Vs SHARMILA UPADHYAY

18 January 2008
Supreme Court
17 pages

J.C. BUDHRAJA Vs CHAIRMAN,ORISSA MINING COPRN.LTD.

Bench: H. K. SEMA,G. P. MATHUR,R. V. RAVEENDRAN
Case number: C.A. No.-001971-001973 / 2000
Diary number: 613 / 2000
Advocates: RUTWIK PANDA Vs K. V. VENKATARAMAN

18 January 2008
Supreme Court
3 pages

WORKMEN OF BALMADIES ESTATES Vs MGMT., BALMADIES ESTATE .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002435-002435 / 2006
Diary number: 2113 / 2004
Advocates: S. R. SETIA Vs RAKESH K. SHARMA

18 January 2008
Supreme Court
2 pages

DINKAR MARUTI JADHAV Vs NIVRUTTI GANGARAM PAWAR (D) BY LRS.&ORS.

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002564-002564 / 2005
Diary number: 5328 / 2004
Advocates: A. S. BHASME Vs D. M. NARGOLKAR

18 January 2008
Supreme Court
13 pages

U.P. STATE SUGAR CORP. LTD. Vs KAMAL SWAROOP TONDON

Bench: C.K. THAKKER,P. SATHASIVAM
Case number: C.A. No.-000513-000513 / 2008
Diary number: 15684 / 2006
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs RAVI PRAKASH MEHROTRA

18 January 2008
Supreme Court
5 pages

PRATAP LAKSHMAN MUCHANDI Vs SHAMLAL UDDAVADAS WADHWA .

Bench: A.K.MATHUR,MARKANDEY KATJU
Case number: C.A. No.-000666-000666 / 2002
Diary number: 6814 / 2000
Advocates: K. K. MANI Vs SANJAY JAIN

18 January 2008
Supreme Court
2 pages

HOMFRAYGUNJ MARTYRS MEMORIAL COMMITTEE Vs UNION OF INDIA .

Case number: C.A. No.-000512-000512 / 2008
Diary number: 28096 / 2006
Advocates: R. C. KOHLI Vs

18 January 2008
Supreme Court
7 pages

PREMKUMARI Vs PRAHLAD DEV .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000490-000490 / 2008
Diary number: 2321 / 2005
Advocates: NIRAJ SHARMA Vs MANJEET CHAWLA

18 January 2008
Supreme Court
3 pages

DY.INSPECTOR GENERAL OF POLICE Vs K.RAVINDER RAO

Case number: C.A. No.-000499-000499 / 2008
Diary number: 22353 / 2006
Advocates: D. BHARATHI REDDY Vs C. K. SASI

18 January 2008
Supreme Court
4 pages

STATE OF MAHARASHTRA Vs DEVAHARI DEVASINGH PAWAR .

Case number: Crl.A. No.-000122-000122 / 2008
Diary number: 2118 / 2006
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

18 January 2008
Supreme Court
5 pages

STATE OF PUNJAB Vs JALOUR SINGH .

Bench: CJI K G BALAKRISHNAN,G P MATHUR,R V RAVEENDRAN
Case number: C.A. No.-000522-000522 / 2008
Diary number: 118 / 2005
Advocates: AJAY PAL Vs UGRA SHANKAR PRASAD

18 January 2008
Supreme Court
2 pages

INDIAN SAREE HOUSE Vs G. RADHALAKSHMY .

Case number: C.A. No.-000521-000521 / 2008
Diary number: 17918 / 2006
Advocates: E. M. S. ANAM Vs A. RAGHUNATH

18 January 2008
Supreme Court
1 pages

RAM NARAYAN GUPTA Vs STATE OF M.P.

Case number: C.A. No.-000520-000520 / 2008
Diary number: 17671 / 2005
Advocates: RAJESH Vs B. S. BANTHIA