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22 January 2008
Supreme Court 2 pages SHAIKH RAFIQ Vs STATE OF MAHARASHTRA
Bench: P.P. NAOLEKAR,MARKANDEY KATJU |
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22 January 2008
Supreme Court 3 pages STATE OF CHHATTISGARH Vs RAMAVTAR AGRAWAL ROAD CONST.PVT.LTD.
Case number: C.A. No.-000703-000703 / 2008 |
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22 January 2008
Supreme Court 1 pages NEELAM @ POOJA Vs MANISH RAMANI
Case number: Appeal (civil) 167 of 2006 |
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22 January 2008
Supreme Court 1 pages NEELAM @ POOJA Vs MANISH RAMANI
Case number: Transfer Case (crl.) 167 of 2006 |
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22 January 2008
Supreme Court 6 pages NEHRU YUVA KENDRA SANGATHAN Vs MEHBUB ALAM LASKAR
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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22 January 2008
Supreme Court 3 pages M/S. INDIAN DAIRY MACHINERY CO. LTD. Vs ASST. COMMNR. OF COMMERCIAL TAXES
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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22 January 2008
Supreme Court 2 pages GANPATI MADHAV SAWANT (D) BY LRS. Vs DATTUR MADHAV SAWANT
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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22 January 2008
Supreme Court 4 pages NATIONAL INSURANCE CO. LTD. Vs ANNAPPA IRAPPA NESARIA @ NESARAGI .
Bench: S.B. SINHA,H.S. BEDI |
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22 January 2008
Supreme Court 5 pages RAKESH KUMAR JOSHI Vs NARENDRA KUMAR .
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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22 January 2008
Supreme Court 4 pages UTTAR HARYANA BIJLI VITRAN NIGAM LTD&ORS Vs SURJI DEVI
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 January 2008
Supreme Court 4 pages NEEBHA KAPOOR Vs JAYANTILAL KHANDWALA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 January 2008
Supreme Court 3 pages OM PRAKASH Vs STATE OF U.P.
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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22 January 2008
Supreme Court 4 pages M/S. ANIS AHMAD & SONS Vs COMMNR. OF INCOME TAX, KANPUR
Bench: P. P. NAOLEKAR,LOKESHWAR SINGH PANTA |
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22 January 2008
Supreme Court 4 pages VIDYADHARI Vs SUKHRANA BAI .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 January 2008
Supreme Court 2 pages RAM BAHADUR THAKUR LTD. Vs MANISH MOHAN SHARMA
Case number: C.A. No.-000591-000591 / 2008 |