Showing 16276 - 16290 of 41947 judgements
18 January 2008
Supreme Court
1 pages
LAXMAN PRASAD YADAV @ L.YADAV @ L.YADAV Vs STATE OF BIHAR

Case number: Crl.A. No.-000123-000123 / 2008
Diary number: 33341 / 2007
Advocates: NAVIN PRAKASH Vs

18 January 2008
Supreme Court
1 pages
BISHWANATH SAO Vs STATE OF BIHAR

Case number: Crl.A. No.-000124-000124 / 2008
Diary number: 32439 / 2007
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

18 January 2008
Supreme Court
1 pages
SHIV LAL Vs STATE OF HARYANA

Case number: Crl.A. No.-000137-000137 / 2008
Diary number: 22340 / 2006
Advocates: Vs NARESH BAKSHI

18 January 2008
Supreme Court
1 pages
DHARAMVIR Vs STATE OF U.P

Case number: Crl.A. No.-000138-000138 / 2008
Diary number: 8363 / 2007
Advocates: ASHA JAIN MADAN Vs JAVED MAHMUD RAO

17 January 2008
Supreme Court
2 pages
S. RAJU Vs C. SATHAMMAI

Case number: C.A. No.-000480-000480 / 2008
Diary number: 34247 / 2006

17 January 2008
Supreme Court
5 pages
USHA DEVI Vs RIJWAN AHMAD .

Bench: G.P.MATHUR,AFTAB ALAM
Case number: C.A. No.-000481-000481 / 2008
Diary number: 26779 / 2006
Advocates: SUSHIL BALWADA Vs BALAJI SRINIVASAN

17 January 2008
Supreme Court
2 pages
REGL.MANAGER UTTARANCHAL RD. TPT. CORP. Vs THAN SINGH

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000471-000471 / 2008
Diary number: 530 / 2006
Advocates: SANGEETA KUMAR Vs BRIJ BHUSHAN

17 January 2008
Supreme Court
4 pages
H.U.D.A. Vs PREM KUMAR AGARWAL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000469-000469 / 2008
Diary number: 4033 / 2004
Advocates: SANJAY JAIN Vs

17 January 2008
Supreme Court
11 pages
SAMBHAJI HINDURAO DESHMUKH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001097-001097 / 2005
Diary number: 12346 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs

17 January 2008
Supreme Court
5 pages
DY. CIT, SPECIAL RANGE Vs RAVI HOLDINGS PVT. LTD.

Case number: C.A. No.-005795-005795 / 2002
Diary number: 22308 / 2001
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

17 January 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs M/S RAJINDRA COLD STORAGE .

Case number: C.A. No.-000783-000789 / 2003
Diary number: 16121 / 2002
Advocates: AJAY PAL Vs K. K. MOHAN

17 January 2008
Supreme Court
1 pages
SURINDER KUMAR Vs SURESH KUMAR

Case number: CONMT.PET.(C) No.-000146-000146 / 2007
Diary number: 22556 / 2007
Advocates: Vs AJAY PAL

17 January 2008
Supreme Court
2 pages
BANSILAL YADAV ETC. Vs SURAJ CHAND BHAGAT ETC.

Case number: C.A. No.-000511-000511 / 2008
Diary number: 1438 / 2007
Advocates: A. SUBBA RAO Vs G. RAMAKRISHNA PRASAD

17 January 2008
Supreme Court
1 pages
A. JAYACHANDRA REDDY Vs DESERT VALLEY MEDICAL INC.

Case number: C.A. No.-000504-000508 / 2008
Diary number: 9021 / 2005
Advocates: PRASHANT KUMAR Vs NANDINI GORE

17 January 2008
Supreme Court
1 pages
BHANWAR SINGH Vs MOTI SINGH(DEAD) THROUGH LRS. .

Case number: C.A. No.-001078-001078 / 2001
Diary number: 10611 / 2000
Advocates: PRATIBHA JAIN Vs B. D. SHARMA