21 January 2008
Supreme Court
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V.N. REVATHI Vs V.N. MURLIDHARAN

Case number: T.P.(C) No.-000775-000775 / 2007
Diary number: 29730 / 2007


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CASE NO.: Transfer Petition (civil)  775 of 2007

PETITIONER: V.N. REVATHI

RESPONDENT: V.N. MURLIDHARAN

DATE OF JUDGMENT: 21/01/2008

BENCH: S.B. SINHA & V.S. SIRPURKAR

JUDGMENT: JUDGMENT O R D E R

TRANSFER PETITION (CIVIL)  NO. 775  OF 2007

       Learned counsel for the petitioner seeks permission to withdraw this petition statin g  that the parties have settled their dispute. The petitioner is permitted to do so. The  transfer petition is dismissed as withdrawn.