Showing 16291 - 16305 of 41947 judgements
17 January 2008
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs UTTAM VISHNU PAWAR

Bench: A.K. MATHUR,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001021-001021 / 2002
Diary number: 15058 / 2001
Advocates: MUKESH K. GIRI Vs VENKATESWARA RAO ANUMOLU

16 January 2008
Supreme Court
4 pages
STATE OF U.P. Vs ROSHAN SINGH (DEAD) BY LRS. .

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-000453-000455 / 2008
Diary number: 26445 / 2004
Advocates: Vs AJIT SINGH PUNDIR

16 January 2008
Supreme Court
25 pages
SAMIRA KOHLI Vs PRABHA MANCHANDA

Bench: B. N. AGARWAL,P. P. NAOLEKAR,R. V. RAVEENDRAN
Case number: C.A. No.-001949-001949 / 2004
Diary number: 459 / 2004
Advocates: Vs RAMESHWAR PRASAD GOYAL

16 January 2008
Supreme Court
3 pages
KUNJU @ BALACHANDRAN Vs STATE OF TAMIL NADU

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: Crl.A. No.-000112-000112 / 2008
Diary number: 6704 / 2006
Advocates: SHASHI BHUSHAN KUMAR Vs V. G. PRAGASAM

16 January 2008
Supreme Court
8 pages
SATTATIYA @ SATISH RAJANNA KARTALLA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000579-000579 / 2005
Diary number: 3819 / 2005
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

16 January 2008
Supreme Court
5 pages
SUPERSTAR EDUCATION SOCIETY Vs STATE OF MAHARASHTRA .

Bench: CJI K.G. BALAKRISHNAN,R.V. RAVEENDRAN,J.M. PANCHAL
Case number: C.A. No.-001105-001105 / 2008
Diary number: 20401 / 2006
Advocates: SARLA CHANDRA Vs ASHA GOPALAN NAIR

15 January 2008
Supreme Court
2 pages
VIJAY SHANKAR SHINDE Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000095-000095 / 2008
Diary number: 10551 / 2006
Advocates: BHASKAR Y. KULKARNI Vs

15 January 2008
Supreme Court
3 pages
POGULA KOMURAIAH Vs STATE OF A.P.REP.BY PUB.PROSECUTOR.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000094-000094 / 2008
Diary number: 25283 / 2007
Advocates: Vs D. BHARATHI REDDY

15 January 2008
Supreme Court
5 pages
TULSA Vs DURGHATIYA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000648-000648 / 2002
Diary number: 922 / 2001
Advocates: Vs SHIV PRAKASH PANDEY

15 January 2008
Supreme Court
6 pages
HINDUSTAN PETROLEUM CORPN. LTD. Vs ASHOK RANGHBA AMBRE

Bench: C.K. THAKKER,J.M. PANCHAL
Case number: C.A. No.-000391-000391 / 2008
Diary number: 9197 / 2005
Advocates: SANJAY KAPUR Vs K. SARADA DEVI

15 January 2008
Supreme Court
7 pages
GAUDIYA MISSION Vs SHOBHA BOSE

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-000398-000398 / 2008
Diary number: 18454 / 2006
Advocates: RAJIV MEHTA Vs E. C. AGRAWALA

15 January 2008
Supreme Court
2 pages
STATE OF U.P. Vs M/S. WASIM AHMED

Case number: C.A. No.-000424-000424 / 2008
Diary number: 8743 / 2006
Advocates: NIRANJANA SINGH Vs ABHISTH KUMAR

15 January 2008
Supreme Court
1 pages
STATE OF U.P. Vs DINESH KUMAR GUPTA

Case number: SLP(C) No.-008854-008854 / 2007
Diary number: 12272 / 2007
Advocates: Vs PRASHANT CHAUDHARY

15 January 2008
Supreme Court
1 pages
JAGDISH SARAN Vs PRASHANT KUMAR DUBLISH

Case number: C.A. No.-000425-000425 / 2008
Diary number: 16437 / 2007
Advocates: PRAMOD DAYAL Vs JITENDRA MOHAN SHARMA

15 January 2008
Supreme Court
6 pages
BANT SINGH Vs NIRANJAN SINGH (D) BY LRS.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-007162-007162 / 2005
Diary number: 26324 / 2003
Advocates: P. N. PURI Vs MANOJ SWARUP