STATE OF PUNJAB Vs H.B. MALHOTRA
Case number: C.A. No.-005025-005026 / 2005
Diary number: 27715 / 2004
Advocates: Vs
RESPONDENT-IN-PERSON
http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1
CASE NO.: Appeal (civil) 5025-5026 of 2005
PETITIONER: STATE OF PUNJAB AND ANR
RESPONDENT: H.B. MALHOTRA
DATE OF JUDGMENT: 21/01/2008
BENCH: S.B. SINHA & V.S. SIRPURKAR
JUDGMENT: JUDGMENT O R D E R
I.A.Nos. 9-10 in CIVIL APPEAL NOS. 5025-5026 OF 2005 The application for clarification being not maintainable is dismissed.