Judgements

28 January 2008
Supreme Court
1 pages

MANOJ SHAH Vs SARITA DEVI

Case number: Transfer Petition (crl.) 103 of 2007

25 January 2008
Supreme Court
3 pages

A.P.S.R.T.C. Vs M. RAMADEVI .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000682-000682 / 2008
Diary number: 11872 / 2004
Advocates: D. MAHESH BABU Vs K. SHIVRAJ CHOUDHURI

25 January 2008
Supreme Court
3 pages

SACHIN JANA Vs STATE OF WEST BENGAL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000176-000176 / 2008
Diary number: 18431 / 2007
Advocates: Vs AVIJIT BHATTACHARJEE

25 January 2008
Supreme Court
3 pages

ASSTT. DIRECTOR OF MINES & GEOLOGY Vs M/S. DECCAN CEMENTS LTD.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005481-005481 / 2002
Diary number: 1515 / 2002
Advocates: C. K. SUCHARITA Vs A. V. RANGAM

25 January 2008
Supreme Court
2 pages

B.P. AGARWAL Vs

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000922-000922 / 2002
Diary number: 11794 / 2001
Advocates: Vs K. R. NAMBIAR

25 January 2008
Supreme Court
7 pages

SHANTI DEVI Vs STATE OF SIKKIM

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: C.A. No.-000687-000687 / 2008
Diary number: 16832 / 2006
Advocates: Vs ARPUTHAM ARUNA AND CO

25 January 2008
Supreme Court
13 pages

SUNITA JAIN Vs PAWAN KUMAR JAIN .

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-000174-000174 / 2008
Diary number: 2607 / 2004
Advocates: PRATIBHA JAIN Vs NIKHIL NAYYAR

25 January 2008
Supreme Court
13 pages

KASHI VISHWANATH Vs STATE OF KARNATAKA

Bench: C.K. THAKKER,P.P. NAOLEKAR
Case number: Crl.A. No.-000175-000175 / 2007
Diary number: 26097 / 2006
Advocates: JAIL PETITION Vs V. N. RAGHUPATHY

25 January 2008
Supreme Court
6 pages

UNION OF INDIA Vs ANIL CHANANA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000683-000683 / 2008
Diary number: 10958 / 2007
Advocates: Vs M. P. DEVANATH

25 January 2008
Supreme Court
4 pages

MANGAT RAM Vs STATE OF HARYANA

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-000182-000182 / 2008
Diary number: 26135 / 2007
Advocates: KAMALDEEP GULATI Vs T. V. GEORGE

25 January 2008
Supreme Court
2 pages

COMMNR. OF INCOME TAX, SHIMLA Vs M/S. AMBUJA DARLA KARSOG MANGU T.C.S.LTD

Case number: C.A. No.-000820-000820 / 2008
Diary number: 14656 / 2006
Advocates: B. V. BALARAM DAS Vs BINA GUPTA

25 January 2008
Supreme Court
2 pages

HARBANSH LAL Vs BRIJ RANI

Case number: C.A. No.-000760-000760 / 2008
Diary number: 15343 / 2007
Advocates: K. S. RANA Vs JITENDRA MOHAN SHARMA

25 January 2008
Supreme Court
1 pages

SUNIL SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000177-000177 / 2008
Diary number: 10167 / 2007
Advocates: S. K. VERMA Vs GOPAL SINGH

25 January 2008
Supreme Court
1 pages

MEERA SINGH Vs SHIV KUMAR SINGH

Case number: T.P.(C) No.-000234-000234 / 2007
Diary number: 9946 / 2007
Advocates: Vs P. NARASIMHAN

25 January 2008
Supreme Court
1 pages

KALPANA SAHA Vs SWAPAN KUMAR SAHA

Case number: T.P.(C) No.-000338-000338 / 2007
Diary number: 13842 / 2007
Advocates: Vs SUNIL KUMAR VERMA