Showing 16156 - 16170 of 41947 judgements
29 January 2008
Supreme Court
2 pages
M/S MARUTI CLEAN COAL & POWER LTD. Vs B.L.WADHERA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: T.P.(C) No.-000813-000813 / 2007
Diary number: 30071 / 2007

29 January 2008
Supreme Court
1 pages
R. LEELA BHAI Vs K.R. VALSALA DEVI .

Case number: C.A. No.-006734-006734 / 2003
Diary number: 18639 / 2002
Advocates: LAWYER S KNIT & CO Vs A. RAGHUNATH

29 January 2008
Supreme Court
1 pages
BHARAT SANCHAR NIGAM LTD. Vs RELIANCE INFOCOM LTD.

Case number: C.A. No.-002930-002930 / 2006
Diary number: 4633 / 2005
Advocates: Vs K. R. SASIPRABHU

29 January 2008
Supreme Court
5 pages
ANIL SHARMA Vs STATE OF HARYANA & ANR

Case number: Writ Petition (crl.) 135 of 2003

28 January 2008
Supreme Court
5 pages
NATIONAL TEXTILE CORPN. (DR & P) LTD. Vs BANK OF RAJASTHAN .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000721-000721 / 2008
Diary number: 19897 / 2005
Advocates: B. SUNITA RAO Vs ANUPAM LAL DAS

28 January 2008
Supreme Court
5 pages
BIJOY DAS Vs STATE OF WEST BENGAL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000188-000188 / 2008
Diary number: 23726 / 2006
Advocates: ABHIJIT SENGUPTA Vs AVIJIT BHATTACHARJEE

28 January 2008
Supreme Court
12 pages
KASHI RAM Vs STATE OF RAJASTHAN

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Crl.A. No.-000732-000732 / 2002
Diary number: 8406 / 2002
Advocates: SUSHIL BALWADA Vs

28 January 2008
Supreme Court
2 pages
GHASITA SAHU Vs STATE OF M.P.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-000184-000184 / 2008
Diary number: 1897 / 2006
Advocates: SANGEETA KUMAR Vs C. D. SINGH

28 January 2008
Supreme Court
1 pages
STATE OF M.P. Vs MAKHAN SINGH

Case number: Crl.A. No.-000201-000201 / 2008
Diary number: 24529 / 2004
Advocates: C. D. SINGH Vs PRATIBHA JAIN

28 January 2008
Supreme Court
2 pages
S. RATNA Vs SRI SRI SRI SHIVAKUMAR SWAMYGALU

Case number: C.A. No.-000735-000735 / 2008
Diary number: 25163 / 2006
Advocates: RAJESH MAHALE Vs P. R. RAMASESH

28 January 2008
Supreme Court
3 pages
K.M.SHIVAKUMAR Vs H.V.VIJAYARAGHAVAN

Case number: C.A. No.-000911-000911 / 2008
Diary number: 11012 / 2007
Advocates: Vs RAGHAVENDRA S. SRIVATSA

28 January 2008
Supreme Court
1 pages
MAN SINGH Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000189-000189 / 2008
Diary number: 32196 / 2007
Advocates: SUSHIL BALWADA Vs

28 January 2008
Supreme Court
1 pages
HEMANT RAI Vs ALLAUDDIN

Case number: Crl.A. No.-000214-000214 / 2008
Diary number: 27427 / 2006
Advocates: PARMANAND GAUR Vs

28 January 2008
Supreme Court
1 pages
M/S. UPTRON POWERTRONICS LTD. Vs RUTTONSHA INTERNATIONAL RECTIFIER LTD.

Case number: C.A. No.-000761-000761 / 2008
Diary number: 9104 / 2006
Advocates: VISHWAJIT SINGH Vs TARUN JOHRI

28 January 2008
Supreme Court
2 pages
S. RATNA Vs SRI SRI SRI SHIVAKUMAR SWAMYGALU

Case number: C.A. No.-000735-000735 / 2008
Diary number: 25163 / 2006
Advocates: RAJESH MAHALE Vs P. R. RAMASESH