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CASE NO.: Transfer Petition (civil)  234 of 2007

PETITIONER: MEERA SINGH

RESPONDENT: SHIV KUMAR SINGH

DATE OF JUDGMENT: 25/01/2008

BENCH: H.K. SEMA & MARKANDEY KATJU

JUDGMENT: JUDGMENT

O R D E R TRANSFER PETITION(C) NO. 234 OF 2007

       This is wife’s petition for transfer of Divorce Petition No.677/2006 from Civil Judg e,  Senior Division, Raebareli to District Court at Bokaro.  The ground taken is that she is  staying in Bokaro and she has nobody who would take her to Raebareli and contest the  suit.  She also does not have any relative to stay at Raebareli.  These are good grounds  for transfer.

       Accordingly, transfer petition is allowed.  The Divorce Petition No.677/2006 titled  as  Shiv Kumar Singh Vs. Meera Singh, pending before the Civil Judge, Senior Division,  Raebareli stands transferred to the District Court at Bokaro.