Showing 16186 - 16200 of 41947 judgements
25 January 2008
Supreme Court
2 pages
AJAY KUMAR MISHRA Vs STATE OF JHARKHAND

Case number: C.A. No.-000681-000681 / 2008
Diary number: 21476 / 2006
Advocates: Vs RATAN KUMAR CHOUDHURI

25 January 2008
Supreme Court
1 pages
KHUSHAL PAL SINGH Vs SURENDRA SWAROOP SHARMA

Case number: C.A. No.-000713-000713 / 2008
Diary number: 2399 / 2007
Advocates: T. MAHIPAL Vs JITENDRA MOHAN SHARMA

25 January 2008
Supreme Court
1 pages
RELIANCE POWER LTD. Vs JAGRUT GRAHAK SURKSHA MAHILA MANDL.&ORS.

Case number: T.P.(C) No.-000030-000031 / 2008
Diary number: 937 / 2008
Advocates: Vs RISHI MALHOTRA

25 January 2008
Supreme Court
2 pages
KANORIA INDUSTRIES LTD. Vs STATE OF KARNATAKA .

Case number: C.A. No.-000763-000763 / 2008
Diary number: 33525 / 2006
Advocates: INDU SHARMA Vs ANITHA SHENOY

25 January 2008
Supreme Court
1 pages
U.P.AVAS EVAM VIKAS PARISHAD.U.P Vs DURGA DAS .

Case number: C.A. No.-000762-000762 / 2008
Diary number: 27479 / 2006
Advocates: Vs (MRS. ) VIPIN GUPTA

25 January 2008
Supreme Court
1 pages
ASHOK Vs M/S. ALBUQUERQUE HOTELS (P) LTD. .

Case number: C.A. No.-000685-000685 / 2008
Diary number: 10149 / 2005
Advocates: S. N. BHAT Vs ANJANA CHANDRASHEKAR

25 January 2008
Supreme Court
1 pages
BIHAR STATE CREDIT &INVES.CORP.LTD. Vs M/S PRAKASH ROLLER FLOUR MILLS LTD.

Case number: C.A. No.-000749-000749 / 2008
Diary number: 18121 / 2007
Advocates: Vs GAURAV AGRAWAL

24 January 2008
Supreme Court
11 pages
ORIENTAL INSURANCE CO. LTD. Vs PRITHVI RAJ

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000648-000648 / 2008
Diary number: 10145 / 2005

24 January 2008
Supreme Court
7 pages
VINOD Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000165-000165 / 2008
Diary number: 8372 / 2006
Advocates: PREM MALHOTRA Vs T. V. GEORGE

24 January 2008
Supreme Court
4 pages
K.T. VARGHESE Vs STATE OF KERALA .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA,P. SATHASIVAM
Case number: C.A. No.-006456-006456 / 2001
Diary number: 3731 / 2000
Advocates: RAJIV MEHTA Vs G. PRAKASH

24 January 2008
Supreme Court
6 pages
BASAYYA I. MATHAD Vs RUDRAYYA S. MATHOD

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001349-001349 / 2001
Diary number: 10673 / 1999
Advocates: SHANKAR DIVATE Vs S. N. BHAT

24 January 2008
Supreme Court
4 pages
K. SHARADA BAI Vs SHAMSHUNNISA BEGUM .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001526-001527 / 2005
Diary number: 23593 / 2002
Advocates: HIMINDER LAL Vs DEBASIS MISRA

24 January 2008
Supreme Court
5 pages
FULCHAND MUNDA Vs STATE OF BIHAR .

Case number: C.A. No.-003267-003267 / 2001
Diary number: 4761 / 2000
Advocates: SHARMILA UPADHYAY Vs MRIDULA RAY BHARADWAJ

24 January 2008
Supreme Court
5 pages
BALASAHEB DAYANDEO NAIK Vs APPASAHEB DATTATRAYA PAWAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000647-000647 / 2008
Diary number: 9175 / 2005
Advocates: VISHWAJIT SINGH Vs ASHOK KUMAR SINGH

24 January 2008
Supreme Court
8 pages
CHIEF ENGINEER,HYDEL PROJECT Vs RAVINDER NATH .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-000658-000658 / 2008
Diary number: 14583 / 2005
Advocates: HARINDER MOHAN SINGH Vs PREM MALHOTRA