Judgements

30 January 2008
Supreme Court
3 pages

RAJENDRAN Vs SHANKAR SUNDARAM .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-000802-000802 / 2008
Diary number: 11622 / 2004
Advocates: KUSUM CHAUDHARY Vs ANUPAM LAL DAS

30 January 2008
Supreme Court
4 pages

RAN SINGH Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000222-000222 / 2008
Diary number: 9587 / 2006
Advocates: PREM MALHOTRA Vs T. V. GEORGE

30 January 2008
Supreme Court
2 pages

KRISHI UTPADAN MANDI SAMITI Vs VINOD KUMAR

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003539-003539 / 2006
Diary number: 6805 / 2005
Advocates: PRADEEP MISRA Vs ABHA JAIN

30 January 2008
Supreme Court
5 pages

PUNJAB NATIONAL BANK Vs M.L. KALRA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004837-004837 / 2005
Diary number: 24447 / 2003
Advocates: Vs AMBHOJ KUMAR SINHA

30 January 2008
Supreme Court
4 pages

M/S. SEA LARK FISHERIES Vs UNITED INDIA INSURANCE CO.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-000803-000803 / 2008
Diary number: 5783 / 2006
Advocates: Vs MANJEET CHAWLA

30 January 2008
Supreme Court
4 pages

VENU @ VENUGOPAL Vs STATE OF KARNATAKA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000221-000221 / 2008
Diary number: 13260 / 2007
Advocates: RACHANA JOSHI ISSAR Vs ANITHA SHENOY

30 January 2008
Supreme Court
1 pages

JITENDRA KUMAR KUMHAR Vs STATE OF RAJASTHAN .

Case number: C.A. No.-001398-001398 / 2006
Diary number: 6467 / 2002
Advocates: SHOBHA Vs

30 January 2008
Supreme Court
2 pages

YERRAM BHASKAR REDDY Vs STATE OF A.P.

Case number: Crl.A. No.-000227-000227 / 2006
Diary number: 16317 / 2005
Advocates: V. G. PRAGASAM Vs D. BHARATHI REDDY

30 January 2008
Supreme Court
1 pages

MAHARASHTRA GENERAL KAMGAR UNION Vs INDIAN GUM INDUSTRIES LTD.

Case number: C.A. No.-003936-003936 / 2001
Diary number: 7331 / 2001
Advocates: JYOTI MENDIRATTA Vs NARENDRA KUMAR

30 January 2008
Supreme Court
4 pages

STATE OF RAJASTHAN Vs SHARVAN

Case number: Crl.A. No.-001219-001220 / 2002
Diary number: 11351 / 2002

29 January 2008
Supreme Court
7 pages

M/S. K.C.C. SOFTWARE LTD. Vs DIRECTOR OF INCOME TAX (INV.) .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-000769-000769 / 2008
Diary number: 5385 / 2007
Advocates: Vs B. V. BALARAM DAS

29 January 2008
Supreme Court
5 pages

HARI PARSAD BHUYAN Vs DURGA PRASAD BHUYAN .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-000768-000768 / 2008
Diary number: 5833 / 2006
Advocates: ABHIJIT SENGUPTA Vs

29 January 2008
Supreme Court
8 pages

GOBARBHAI NARANBHAI SINGALA Vs STATE OF GUJARAT .

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: Crl.A. No.-000198-000198 / 2008
Diary number: 26625 / 2005
Advocates: Vs HEMANTIKA WAHI

29 January 2008
Supreme Court
7 pages

SUDESH KUMAR Vs STATE OF UTTARKHAND

Bench: C.K. THAKKER,P.P. NAOLEKAR
Case number: Crl.A. No.-000204-000204 / 2008
Diary number: 21757 / 2007
Advocates: DINESH KUMAR GARG Vs JATINDER KUMAR BHATIA

29 January 2008
Supreme Court
10 pages

SOM MITTAL Vs GOVT. OF KARNATAKA

Bench: H.K. SEMA,MARKANDEY KATJU
Case number: Crl.A. No.-000206-000206 / 2008
Diary number: 9343 / 2006
Advocates: DUA ASSOCIATES Vs