Judgements

Showing 16126 - 16140 of 41947 judgements
01 February 2008
Supreme Court
1 pages
RAMAVTAR PRASAD Vs STATE OF BIHAR TH:CBI

Case number: Crl.A. No.-000235-000235 / 2008
Diary number: 29776 / 2007
Advocates: AMIT PAWAN Vs

01 February 2008
Supreme Court
1 pages
N.RAJAGOPALAN Vs R.DANUSHKODI ADITHAN .

Case number: C.A. No.-006329-006330 / 2005
Diary number: 22029 / 2005
Advocates: Vs V. N. RAGHUPATHY

01 February 2008
Supreme Court
1 pages
STATE OF U.P. Vs ASHOK SINGH VIKAL .

Case number: C.A. No.-000905-000906 / 2008
Diary number: 12470 / 2005
Advocates: PRAVEEN SWARUP Vs KAILASH CHAND

31 January 2008
Supreme Court
3 pages
DULHIN PADHARO DEVI Vs INDRAJEET TIWARY

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001609-001610 / 2001
Diary number: 4822 / 1999
Advocates: AKHILESH KUMAR PANDEY Vs UGRA SHANKAR PRASAD

31 January 2008
Supreme Court
3 pages
HIMMAT SINGH Vs I.C.I. INDIA LTD. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-007066-007066 / 2001
Diary number: 2981 / 2000
Advocates: P. K. JAIN Vs GAGRAT AND CO

31 January 2008
Supreme Court
2 pages
BHARAT SANCHAR NIGAM LTD. Vs GHANSHYAM SINGH ARYA .

Case number: C.A. No.-000874-000874 / 2008
Diary number: 20370 / 2005
Advocates: PAVAN KUMAR Vs SHIV SAGAR TIWARI

31 January 2008
Supreme Court
1 pages
UNION OF INDIA Vs CAMRUS ZAMAN GHAFUR PARIAT

Case number: C.A. No.-000871-000871 / 2008
Diary number: 26686 / 2005
Advocates: Vs SUMITA HAZARIKA

31 January 2008
Supreme Court
1 pages
SARDAR SINGH Vs STATE OF HARYANA .

Case number: C.A. No.-000913-000913 / 2008
Diary number: 17676 / 2004
Advocates: Vs SANJAY JAIN

31 January 2008
Supreme Court
1 pages
STATE OF U.P. Vs MUKUND LAL SINGH

Case number: C.A. No.-000782-000782 / 2006
Diary number: 5443 / 2005
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs

31 January 2008
Supreme Court
1 pages
JAISING Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000815-000815 / 2006
Diary number: 60640 / 2005
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

31 January 2008
Supreme Court
2 pages
MOHMAD AKRAM Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000849-000849 / 2006
Diary number: 25043 / 2005
Advocates: NARESH KUMAR Vs

31 January 2008
Supreme Court
1 pages
SAWAILAL Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000876-000876 / 2006
Diary number: 10150 / 2005
Advocates: ANIS AHMED KHAN Vs

31 January 2008
Supreme Court
1 pages
JAYA GUPTA Vs ROHIT GUPTA

Case number: Transfer Case (crl.) 381 of 2007
30 January 2008
Supreme Court
0 pages
RAJIB KUMAR PAUL Vs GURUDAS MITRA .

Case number: C.A. No.-006831-006833 / 2001
Diary number: 8362 / 2001
Advocates: Vs SATISH VIG

30 January 2008
Supreme Court
7 pages
JOHAR Vs MANGAL PRASAD

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-000215-000215 / 2008
Diary number: 10060 / 2007
Advocates: AFTAB ALI KHAN Vs