Showing 16081 - 16095 of 41947 judgements
05 February 2008
Supreme Court
9 pages
BACHCHAN DEVI Vs NAGAR NIGAM, GORAKHPUR

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000992-000992 / 2008
Diary number: 24659 / 2004
Advocates: PRAVEEN KUMAR Vs V. J. FRANCIS

05 February 2008
Supreme Court
7 pages
DHARMA NAIKA Vs RAMA NAIKA

Bench: TARUN CHATTERJEE,DALVEER BHANDARI
Case number: C.A. No.-002802-002802 / 2001
Diary number: 19035 / 2000

05 February 2008
Supreme Court
11 pages
RAMANLAL BHAILAL PATEL Vs STATE OF GUJARAT

Bench: R V RAVEENDRAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004420-004420 / 2004
Diary number: 8494 / 2003
Advocates: PAREKH & CO. Vs HEMANTIKA WAHI

05 February 2008
Supreme Court
1 pages
PRABHJINDEER KAUR Vs JASMINDER SINGH

Case number: R.P.(C) No.-001549-001549 / 2007
Diary number: 32718 / 2007

05 February 2008
Supreme Court
1 pages
RAMESHWAR (D) THRU LRS Vs MAHANT BEHARIDAS

Case number: R.P.(C) No.-001643-001643 / 2007
Diary number: 29361 / 2007

05 February 2008
Supreme Court
1 pages
SUNIL KUMAR SINGH Vs STATE OF U.P..

Case number: R.P.(C) No.-000006-000006 / 2008
Diary number: 36812 / 2007

05 February 2008
Supreme Court
1 pages
ICICI BANK LTD. Vs STATE OF MAHARASHTRA

Case number: C.A. No.-001042-001042 / 2008
Diary number: 5204 / 2007
Advocates: Vs ANAGHA S. DESAI

05 February 2008
Supreme Court
2 pages
BABA JODHPURI @ JYOTI SWARUP ANAND Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-000268-000268 / 2008
Diary number: 15213 / 2006
Advocates: MUKESH K. GIRI Vs JATINDER KUMAR BHATIA

05 February 2008
Supreme Court
3 pages
MOTI RAM Vs KRISHI UTPADAN MANDI SAMITI

Case number: C.A. No.-001008-001008 / 2008
Diary number: 60328 / 2006
Advocates: SHIV SAGAR TIWARI Vs RAMESHWAR PRASAD GOYAL

05 February 2008
Supreme Court
2 pages
BABA JODHPURI @ JYOTI SWARUP ANAND Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-000268-000268 / 2008
Diary number: 15213 / 2006
Advocates: MUKESH K. GIRI Vs JATINDER KUMAR BHATIA

05 February 2008
Supreme Court
1 pages
ISAB Vs JAN MOHAMMAD .

Case number: C.A. No.-002849-002849 / 2001
Diary number: 5152 / 2000
Advocates: ANIL KUMAR SANGAL Vs B. K. SATIJA

05 February 2008
Supreme Court
1 pages
MADHUBEN Vs THAKKAR GOVINDLAL BALCHANDBHAI

Case number: C.A. No.-003443-003443 / 2001
Diary number: 19877 / 2000
Advocates: Vs DINESH KUMAR GARG

05 February 2008
Supreme Court
4 pages
NEW INDIA ASSURANCE COMPANY LTD. Vs RAMILA .

Case number: C.A. No.-004743-004744 / 2001
Diary number: 9719 / 2000
Advocates: INDRA SAWHNEY Vs RR-EX-PARTE

04 February 2008
Supreme Court
1 pages
DIR. GENERAL OF WORKS, C.P.W.D. Vs REG.LABOUR COMMISSIONER (CENTRAL) .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001071-001071 / 2002
Diary number: 1140 / 2002
Advocates: SHREEKANT N. TERDAL Vs LALITA KAUSHIK

04 February 2008
Supreme Court
3 pages
STATE OF ORISSA Vs M/S. TATA IRON & STEEL CO. LTD. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000653-000653 / 2006
Diary number: 26378 / 2004
Advocates: RAJ KUMAR MEHTA Vs KHAITAN & CO.