SUNIL KUMAR SINGH Vs STATE OF U.P..
Case number: R.P.(C) No.-000006-000006 / 2008
Diary number: 36812 / 2007
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CASE NO.: Review Petition (civil) 6 of 2008
PETITIONER: SUNIL KUMAR SINGH
RESPONDENT: STATE OF U.P.& ORS
DATE OF JUDGMENT: 05/02/2008
BENCH: TARUN CHATTERJEE & DALVEER BHANDARI
JUDGMENT: JUDGMENT
O R D E R REVIEW PETITION (C) N0.6 OF 2008 IN SLP(C) No.19938 OF 2007
We have carefully gone through the Review Petition and the connected records. We do not find any merit therein. The Review Petition is, accordingly, dismissed.