Judgements

08 February 2008
Supreme Court
2 pages

O.N.G.C. LTD. Vs ENGINEERING MAZDOOR SANGH

Case number: C.A. No.-006607-006607 / 2005
Diary number: 12703 / 2005
Advocates: ARPUTHAM ARUNA AND CO Vs ANITHA SHENOY

08 February 2008
Supreme Court
1 pages

M. MUZAMIL Vs STATE OF T.N. .

Case number: C.A. No.-005831-005831 / 2006
Diary number: 31006 / 2006
Advocates: Vs T. HARISH KUMAR

08 February 2008
Supreme Court
9 pages

Raghunath Anant Govilkar Vs State of Maharashtra and Ors

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Special Leave Petition (crl.) 5453 of 2007

07 February 2008
Supreme Court
13 pages

COMMNR. OF CUSTOMS & CENTRAL EXCISE,GOA Vs M/S. PHIL CORPORATION LTD.

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-002215-002215 / 2002
Diary number: 1968 / 2002
Advocates: B. KRISHNA PRASAD Vs GAGRAT AND CO

07 February 2008
Supreme Court
4 pages

SWAIKA PROPERTIES PVT.LTD. Vs STATE OF RAJASTHAN

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-001081-001081 / 2008
Diary number: 25090 / 2006
Advocates: P. V. YOGESWARAN Vs ANSAR AHMAD CHAUDHARY

07 February 2008
Supreme Court
4 pages

L.I.C. Vs JAYA CHANDEL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001089-001089 / 2008
Diary number: 9366 / 2005
Advocates: INDRA SAWHNEY Vs DHARMENDRA KUMAR SINHA

07 February 2008
Supreme Court
4 pages

STATE OF U.P. Vs AJAI KUMAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000277-000277 / 2008
Diary number: 8916 / 2007
Advocates: ANIL KUMAR JHA Vs K. SARADA DEVI

07 February 2008
Supreme Court
4 pages

UNION OF INDIA Vs RAJESH VYAS

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002668-002668 / 2002
Diary number: 1556 / 2001
Advocates: B. V. BALARAM DAS Vs B. D. SHARMA

07 February 2008
Supreme Court
3 pages

SHIV SINGH CHAK Vs BABY JAIN

Bench: K. G. BALAKRISHNAN,R. V. RAVEENDRAN,J. M. PANCHAL
Case number: C.A. No.-001386-001386 / 2008
Diary number: 1200 / 2007
Advocates: RAJESH Vs M. A. CHINNASAMY

07 February 2008
Supreme Court
2 pages

LIFE INSURANCE CORPORATION OF INDIA Vs M/S. CASTLEWOOD (INDIA)

Case number: C.A. No.-001033-001033 / 2001
Diary number: 18100 / 2000
Advocates: S. RAJAPPA Vs HARDEEP SINGH ANAND

07 February 2008
Supreme Court
1 pages

DY. DIRECTOR OF EDUCATION,NAGPUR Vs MANGAL .

Case number: C.A. No.-001086-001086 / 2008
Diary number: 9347 / 2004
Advocates: V. N. RAGHUPATHY Vs VENKATESWARA RAO ANUMOLU

07 February 2008
Supreme Court
4 pages

D. RANGANAYAKULU Vs SUPERINTENDENT ENGINEER NSRC O & M

Case number: C.A. No.-001087-001088 / 2008
Diary number: 4453 / 2005
Advocates: Vs D. BHARATHI REDDY

07 February 2008
Supreme Court
2 pages

GEETA SAHU Vs RAVINDER PRASAD SAHU

Case number: T.P.(C) No.-000262-000262 / 2006
Diary number: 9885 / 2006
Advocates: Vs VISHWA PAL SINGH

06 February 2008
Supreme Court
4 pages

BARKAT ALI Vs BADRI NARAIN (D) BY LRS.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001383-001383 / 2002
Diary number: 20702 / 2000
Advocates: SUSHIL KUMAR JAIN Vs

06 February 2008
Supreme Court
3 pages

SRI THIMMAIAH Vs SHABIRA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000831-000831 / 2002
Diary number: 22347 / 2001
Advocates: E. C. VIDYA SAGAR Vs S. N. BHAT