Judgements

Showing 16036 - 16050 of 41947 judgements
08 February 2008
Supreme Court
3 pages
B.K. SRI HARSHA (D) BY L.R. Vs M/S. BHARATH HEAVY ELECTRICALS LTD.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-006329-006330 / 2004
Diary number: 18686 / 2003
Advocates: VIJAY KUMAR Vs B. K. SATIJA

08 February 2008
Supreme Court
5 pages
DIVL.FOREST OFFICER, KOTHAGUDEM Vs MADHUSUDHAN RAO

Bench: A.K. MATHUR,ALTAMAS KABIR
Case number: C.A. No.-001104-001104 / 2008
Diary number: 23254 / 2005
Advocates: T. V. GEORGE Vs

08 February 2008
Supreme Court
1 pages
C.I.T., BARODA Vs ISHWAR BHUVAN HOTELS LTD., BARODA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-002594-002594 / 2006
Diary number: 6787 / 2006
Advocates: B. V. BALARAM DAS Vs E. C. AGRAWALA

08 February 2008
Supreme Court
6 pages
DEPUTY COMMISSIONER OF INCOME TAX Vs M/S. CORE HEALTH CARE LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003952-003955 / 2002
Diary number: 8174 / 2002
Advocates: B. V. BALARAM DAS Vs RUSTOM B. HATHIKHANAWALA

08 February 2008
Supreme Court
1 pages
ASSTT. COMMNR. OF INCOME TAX, AHMEDABAD Vs ARVIND POLYCOT LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001182-001182 / 2008
Diary number: 25781 / 2006
Advocates: B. V. BALARAM DAS Vs

08 February 2008
Supreme Court
2 pages
JT. COMMNR. OF INCOME TAX, GUJARAT Vs UNITED PHOSPHOROUS LTD., GUJARAT

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001183-001183 / 2008
Diary number: 18269 / 2002
Advocates: B. V. BALARAM DAS Vs JAY SAVLA

08 February 2008
Supreme Court
3 pages
M/S PANDIJAREKARA AGENCIES LIMITED Vs STATE OF KERALA

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005700-005712 / 2007
Diary number: 27787 / 2007
Advocates: E. M. S. ANAM Vs

08 February 2008
Supreme Court
10 pages
STATE OF KERALA Vs M/S. KURIAN ABRAHAM PVT. LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-007965-007966 / 2004
Diary number: 6034 / 2004
Advocates: RAMESH BABU M. R. Vs M. P. VINOD

08 February 2008
Supreme Court
2 pages
DEPUTY COMMNR., INCOME TAX, BARODA Vs GUJARAT ALKALIES & CHEMICALS LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003957-003958 / 2002
Diary number: 819 / 2002
Advocates: B. V. BALARAM DAS Vs HARISH J. JHAVERI

08 February 2008
Supreme Court
2 pages
STATE OF U.P. Vs RISHIPAL

Case number: C.A. No.-001180-001180 / 2008
Diary number: 9352 / 2006
Advocates: Vs ANISH KUMAR GUPTA

08 February 2008
Supreme Court
1 pages
SWAPNA MISHRA Vs SARAT CHANDRA MISHRA

Case number: T.P.(C) No.-001015-001015 / 2006
Diary number: 24348 / 2006
Advocates: Vs ABHIJIT SENGUPTA

08 February 2008
Supreme Court
1 pages
ARCHANA Vs VIMALENDRA PAL SINGH BHADAURIA

Case number: T.P.(C) No.-000457-000457 / 2006
Diary number: 12018 / 2006
Advocates: Vs VIKAS MEHTA

08 February 2008
Supreme Court
1 pages
M/S ASHOKA SAFE DEPOSIT VAULT CO.LD.&ANR Vs PADAMKUMAR

Case number: Crl.A. No.-000288-000288 / 2008
Diary number: 9005 / 2007
Advocates: MUSHTAQ AHMAD Vs CHANDER SHEKHAR ASHRI

08 February 2008
Supreme Court
1 pages
GHANSHYAMSINH PATHUBHA CHUDASAMA Vs STATE OF GUJARAT

Case number: Crl.A. No.-000280-000280 / 2008
Diary number: 21422 / 2007
Advocates: BRIJ BHUSHAN Vs HEMANTIKA WAHI

08 February 2008
Supreme Court
2 pages
SWEET CONFECTIONARY Vs S.M.KHOT .

Case number: C.A. No.-001186-001186 / 2008
Diary number: 6416 / 2007
Advocates: MANIK KARANJAWALA Vs BHARAT SANGAL