05 February 2008
Supreme Court
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PRABHJINDEER KAUR Vs JASMINDER SINGH

Case number: R.P.(C) No.-001549-001549 / 2007
Diary number: 32718 / 2007


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CASE NO.: Review Petition (civil)  1549 of 2007

PETITIONER: PRABHJINDEER KAUR

RESPONDENT: JASMINDER SINGH

DATE OF JUDGMENT: 05/02/2008

BENCH: TARUN CHATTERJEE & DALVEER BHANDARI

JUDGMENT: JUDGMENT

O   R   D   E   R   

REVIEW PETITION (C) N0. 1549 OF 2007  IN  SLP(C) No.19303 OF 2007   

                        We have carefully gone through the Review Petition and the connected records.  We do   not find any merit therein.  The  Review Petition is, accordingly, dismissed.