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04 February 2008
Supreme Court 3 pages JAGTAMBA DEVI Vs HEM RAM .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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04 February 2008
Supreme Court 6 pages ANAND SHARADCHANDRA OKA Vs UNIV. OF MUMBAI .
Bench: C.K. THAKKER,ALTAMAS KABIR |
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04 February 2008
Supreme Court 4 pages NARAYAN GHOSH @ NANTU Vs STATE OF ORISSA
Bench: S.B. SINHA,V.S. SIRPURKAR |
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04 February 2008
Supreme Court 1 pages M/S. GALLOP GRANITES LTD. Vs M/S. CRYSTAL GRANITES .
Case number: C.A. No.-002325-002325 / 2004 |
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04 February 2008
Supreme Court 1 pages ABID HUSSAIN Vs MASJID-E-HUSSAINI
Case number: C.A. No.-000995-000995 / 2008 |
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04 February 2008
Supreme Court 3 pages K.R. SURYANARAYANA Vs ANDHRA PRADESH COMMERCIAL TAXES ASS.&ANR
Case number: C.A. No.-001101-001101 / 2008 |
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04 February 2008
Supreme Court 2 pages SCHOOL & MASS EDUCATION, ORISSA Vs PRAVABATI ROUT .
Case number: C.A. No.-000959-000959 / 2008 |
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04 February 2008
Supreme Court 1 pages STATE OF BIHAR Vs SHIKARI SHASTRALAYA ARMS & AMMUN.,DEALER
Case number: C.A. No.-000969-000969 / 2008 |
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04 February 2008
Supreme Court 1 pages STATE OF A.P Vs V.YESHODHA
Case number: Crl.A. No.-000258-000258 / 2008 |
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04 February 2008
Supreme Court 1 pages M/S. INDIAN MAIZE & CHEMICALS LTD. Vs D.C.M. FINANCIAL SERVICES LTD.
Case number: Crl.A. No.-000259-000259 / 2008 |
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04 February 2008
Supreme Court 1 pages COMMR.OF CENTRAL EXCISE-II,VISHAKPATNAM Vs M/S SRI RAMDAS PAPER BOARDS PVT.LTD.
Case number: C.A. No.-001002-001002 / 2008 |
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04 February 2008
Supreme Court 2 pages TENNETI KAMESAM Vs LAND ACQUISITION OFFICER
Case number: C.A. No.-000993-000993 / 2008 |
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04 February 2008
Supreme Court 2 pages GULAB SINGH Vs UNION OF INDIA .
Case number: C.A. No.-000968-000968 / 2008 |
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04 February 2008
Supreme Court 1 pages KEWAL KRISHAN Vs SURINDER KUMAR
Case number: C.A. No.-000961-000961 / 2008 |
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04 February 2008
Supreme Court 1 pages M/S. S.B. OVERSEAS LTD. Vs M/S. KONARK JUTE LTD. .
Case number: C.A. No.-000994-000994 / 2008 |