Showing 16096 - 16110 of 41947 judgements
04 February 2008
Supreme Court
3 pages
JAGTAMBA DEVI Vs HEM RAM .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000257-000257 / 2008
Diary number: 445 / 2007
Advocates: Vs V. N. RAGHUPATHY

04 February 2008
Supreme Court
6 pages
ANAND SHARADCHANDRA OKA Vs UNIV. OF MUMBAI .

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-000967-000967 / 2008
Diary number: 381 / 2006
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

04 February 2008
Supreme Court
4 pages
NARAYAN GHOSH @ NANTU Vs STATE OF ORISSA

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-000251-000251 / 2008
Diary number: 31272 / 2007

04 February 2008
Supreme Court
1 pages
M/S. GALLOP GRANITES LTD. Vs M/S. CRYSTAL GRANITES .

Case number: C.A. No.-002325-002325 / 2004
Diary number: 12588 / 2003
Advocates: Vs ANUPAM LAL DAS

04 February 2008
Supreme Court
1 pages
ABID HUSSAIN Vs MASJID-E-HUSSAINI

Case number: C.A. No.-000995-000995 / 2008
Diary number: 16133 / 2007
Advocates: P. N. RAMALINGAM Vs K. SHIVRAJ CHOUDHURI

04 February 2008
Supreme Court
3 pages
K.R. SURYANARAYANA Vs ANDHRA PRADESH COMMERCIAL TAXES ASS.&ANR

Case number: C.A. No.-001101-001101 / 2008
Diary number: 29457 / 2007
Advocates: SRIDHAR POTARAJU Vs D. MAHESH BABU

04 February 2008
Supreme Court
2 pages
SCHOOL & MASS EDUCATION, ORISSA Vs PRAVABATI ROUT .

Case number: C.A. No.-000959-000959 / 2008
Diary number: 4806 / 2006
Advocates: SHIBASHISH MISRA Vs PRANAB KUMAR MULLICK

04 February 2008
Supreme Court
1 pages
STATE OF BIHAR Vs SHIKARI SHASTRALAYA ARMS & AMMUN.,DEALER

Case number: C.A. No.-000969-000969 / 2008
Diary number: 12946 / 2006
Advocates: GOPAL SINGH Vs PAVAN KUMAR

04 February 2008
Supreme Court
1 pages
STATE OF A.P Vs V.YESHODHA

Case number: Crl.A. No.-000258-000258 / 2008
Diary number: 14494 / 2006
Advocates: D. BHARATHI REDDY Vs

04 February 2008
Supreme Court
1 pages
M/S. INDIAN MAIZE & CHEMICALS LTD. Vs D.C.M. FINANCIAL SERVICES LTD.

Case number: Crl.A. No.-000259-000259 / 2008
Diary number: 7898 / 2004
Advocates: PRAVEEN KUMAR Vs RAJESH SRIVASTAVA

04 February 2008
Supreme Court
1 pages
COMMR.OF CENTRAL EXCISE-II,VISHAKPATNAM Vs M/S SRI RAMDAS PAPER BOARDS PVT.LTD.

Case number: C.A. No.-001002-001002 / 2008
Diary number: 31023 / 2007
Advocates: B. KRISHNA PRASAD Vs

04 February 2008
Supreme Court
2 pages
TENNETI KAMESAM Vs LAND ACQUISITION OFFICER

Case number: C.A. No.-000993-000993 / 2008
Diary number: 32623 / 2006
Advocates: C. K. SUCHARITA Vs T. V. GEORGE

04 February 2008
Supreme Court
2 pages
GULAB SINGH Vs UNION OF INDIA .

Case number: C.A. No.-000968-000968 / 2008
Diary number: 4471 / 2006
Advocates: ASHOK KUMAR SHARMA Vs H. S. PARIHAR

04 February 2008
Supreme Court
1 pages
KEWAL KRISHAN Vs SURINDER KUMAR

Case number: C.A. No.-000961-000961 / 2008
Diary number: 18774 / 2006
Advocates: Vs B. SUNITA RAO

04 February 2008
Supreme Court
1 pages
M/S. S.B. OVERSEAS LTD. Vs M/S. KONARK JUTE LTD. .

Case number: C.A. No.-000994-000994 / 2008
Diary number: 12623 / 2007
Advocates: BIJOY KUMAR JAIN Vs RADHA SHYAM JENA