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04 February 2008
Supreme Court 1 pages STATE BY INSPECTOR OF POLICE Vs R. SUBRAMANIAN
Case number: Crl.A. No.-000260-000260 / 2008 |
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04 February 2008
Supreme Court 1 pages UDAY GOPINATH POWALE Vs RESHA UDAY POWALE
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |
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04 February 2008
Supreme Court 1 pages Sabeena Vs C.B.I.
Case number: Transfer Petition (crl.) 333 of 2007 |
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04 February 2008
Supreme Court 1 pages COMMNR. OF CENTRAL EXCISE, PUNE-I Vs BAHAR AGROCHEM & FEED (P)LTD.
Case number: Appeal (civil) D33361 of 2007 |
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01 February 2008
Supreme Court 5 pages SANTOSH KUMAR SINGH Vs STATE OF BIHAR .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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01 February 2008
Supreme Court 2 pages ASHFAQ KHAN Vs STATE OF U.P. .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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01 February 2008
Supreme Court 3 pages STATE OF RAJASTHAN Vs MADAN SINGH
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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01 February 2008
Supreme Court 7 pages COMMNR. OF CUSTOMS, CALCUTTA Vs M/S. BIECCO LAWRIE LTD.
Bench: ASHOK BHAN,DALVEER BHANDARI,P. SATHASIVAM |
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01 February 2008
Supreme Court 5 pages EMP.OF W.BOKAROCOL. OF TISCO LTD. Vs RAM PRAVESH SINGH
Bench: ASHOK BHAN,DALVEER BHANDARI |
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01 February 2008
Supreme Court 3 pages T.O. ANTONY Vs KARVARNAN .
Bench: CJI K G BALAKRISHNAN,R V RAVEENDRAN |
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01 February 2008
Supreme Court 2 pages M/S. RATTAN STEEL WORKS Vs COMMNR. OF CENTRAL EXCISE
Case number: C.A. No.-000426-000426 / 2003 |
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01 February 2008
Supreme Court 1 pages MAKBUL MIRASAHEB MULANI Vs UAKUB BABASAHEB MAHABARI (D) TH:LRS.
Case number: C.A. No.-000902-000902 / 2008 |
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01 February 2008
Supreme Court 2 pages SUBRAYAPPA Vs D. PALAKSHAIAH
Case number: Crl.A. No.-000245-000245 / 2008 |
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01 February 2008
Supreme Court 1 pages PIYUSH @ GIRISH UMEDBHAI PATEL Vs SUSHILABEN RATILAL PATEL .
Case number: C.A. No.-000904-000904 / 2008 |
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01 February 2008
Supreme Court 1 pages TWENTY FIRST CENTURY WIRE RODS LTD.&ANR. Vs ADMINISTRATOR,D.& N.HAVELI SILVASSA &ORS
Case number: C.A. No.-000893-000893 / 2008 |