Showing 15001 - 15015 of 41947 judgements
16 May 2008
Supreme Court
30 pages
INDIAN BANK Vs GODHARA NAGRIK COOP.CREDIT SOC.LTD.&ANR.

Case number: C.A. No.-003303-003303 / 2005
Diary number: 25418 / 2003
Advocates: Vs ANIRUDDHA P. MAYEE

16 May 2008
Supreme Court
28 pages
KUSUMAM HOTELS (P) LTD. Vs KERALA STATE ELECTRICITY BOARD .

Case number: C.A. No.-000101-000101 / 2007
Diary number: 11792 / 2005
Advocates: MANIK KARANJAWALA Vs M. T. GEORGE

16 May 2008
Supreme Court
21 pages
COMMNR. OF CUSTOMS(PREV.), GUJARAT Vs M/S. RELIANCE PETROLEUM LTD.

Case number: C.A. No.-001831-001831 / 2006
Diary number: 27610 / 2005
Advocates: Vs K. R. SASIPRABHU

16 May 2008
Supreme Court
32 pages
FAQRUDDIN (D) TH.LRS. Vs TAJUDDIN (D) TH.LRS.

Case number: C.A. No.-003643-003643 / 2008
Diary number: 31970 / 2006
Advocates: PARMANAND GAUR Vs S. JANANI

16 May 2008
Supreme Court
49 pages
BALBIR KAUR Vs U.P.SEC.EDU.SERVICE SELECTION BOARD&ORS.

Case number: C.A. No.-003938-003939 / 2008
Diary number: 20921 / 2003
Advocates: NIRANJANA SINGH Vs T. N. SINGH

16 May 2008
Supreme Court
10 pages
AIRPORT AUTHORITY OF INDIA Vs SHAMBHU NATH DAS @ S.N. DAS

Case number: C.A. No.-003617-003617 / 2008
Diary number: 16120 / 2007
Advocates: RACHANA JOSHI ISSAR Vs AMLAN KUMAR GHOSH

16 May 2008
Supreme Court
4 pages
A.P.S.R.T.C. Vs K.HEMALATHA .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-003623-003626 / 2008
Diary number: 6593 / 2005
Advocates: Vs ANJANI AIYAGARI

16 May 2008
Supreme Court
20 pages
TAMIL NADU ELECTRICITY BOARD Vs STATUS SPINNING MILLS LTD

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-003940-003940 / 2008
Diary number: 22981 / 2005
Advocates: T. HARISH KUMAR Vs RAKESH K. SHARMA

16 May 2008
Supreme Court
7 pages
LATTU MAHTO Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA, , ,
Case number: Crl.A. No.-000923-000923 / 2008
Diary number: 4345 / 2007
Advocates: Vs RATAN KUMAR CHOUDHURI

16 May 2008
Supreme Court
5 pages
N.R. MON Vs MD. NASIMUDDIN

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001167-001167 / 2001
Diary number: 7923 / 2001
Advocates: SUSHMA SURI Vs ANJANI AIYAGARI

16 May 2008
Supreme Court
0 pages
BHANWAR SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-000300-000300 / 2007
Diary number: 10223 / 2006
Advocates: PRATIBHA JAIN Vs

15 May 2008
Supreme Court
2 pages
HARISH BARTHWAL Vs ASHA BARTHWAL

Case number: C.A. No.-003591-003591 / 2008
Diary number: 20016 / 2007
Advocates: I. B GAUR Vs

15 May 2008
Supreme Court
2 pages
M/S K.J.ARORA & ASSOCIATES RELT.P.LTD. Vs STATE (GOVT.OF NCT OF DELHI & ORS.)

Case number: Crl.A. No.-000904-000905 / 2008
Diary number: 4315 / 2008
Advocates: D. N. GOBURDHAN Vs GAGAN GUPTA

15 May 2008
Supreme Court
12 pages
ICICI BANK Vs SHANTI DEVI SHARMA

Case number: Crl.A. No.-000900-000900 / 2008
Diary number: 24370 / 2006
Advocates: Vs D. S. MAHRA

15 May 2008
Supreme Court
9 pages
BANK OF INDIA Vs NANGIA CONSTRUCTIONS (I) PVT.LTD..

Case number: C.A. No.-001315-001315 / 2001
Diary number: 18829 / 1999
Advocates: BINA GUPTA Vs KANCHAN KAUR DHODI