Showing 15046 - 15060 of 41947 judgements
13 May 2008
Supreme Court
26 pages
RITESH AGARWAL Vs SECURITIES & EXCHANGE BOARD OF INDIA&ORS

Case number: C.A. No.-004681-004681 / 2006
Diary number: 25547 / 2006
Advocates: Vs SURUCHII AGGARWAL

13 May 2008
Supreme Court
10 pages
B.NAGABHUSHANAM Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000874-000874 / 2008
Diary number: 1460 / 2008
Advocates: VIJAY KUMAR Vs ANITHA SHENOY

13 May 2008
Supreme Court
14 pages
GANGA DEVI Vs DISTT. JUDGE, NAINITAL .

Case number: C.A. No.-003541-003541 / 2008
Diary number: 31959 / 2006
Advocates: R. P. GUPTA Vs I. B GAUR

13 May 2008
Supreme Court
12 pages
FATMA BIBI AHMED PATEL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000873-000873 / 2008
Diary number: 24733 / 2006
Advocates: JYOTI MENDIRATTA Vs HEMANTIKA WAHI

13 May 2008
Supreme Court
27 pages
NARAYANAMURTHY Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000876-000876 / 2008
Diary number: 25342 / 2007
Advocates: E. C. VIDYA SAGAR Vs

13 May 2008
Supreme Court
18 pages
TULSIRAM Vs STATE OF M.P.

Case number: Crl.A. No.-000869-000869 / 2008
Diary number: 7476 / 2007
Advocates: PRATIBHA JAIN Vs C. D. SINGH

13 May 2008
Supreme Court
13 pages
STATE OF UTTARNCHAL Vs MADAN JOSHI

Case number: C.A. No.-003540-003540 / 2008
Diary number: 15224 / 2006
Advocates: RACHANA SRIVASTAVA Vs VINAY GARG

13 May 2008
Supreme Court
5 pages
STATE OF KERALA Vs VINCY CHERIAN .

Case number: C.A. No.-004131-004131 / 2008
Diary number: 15398 / 2006
Advocates: G. PRAKASH Vs

13 May 2008
Supreme Court
9 pages
RAMACHANDRAN Vs R. UDHAYAKUMAR .

Case number: Crl.A. No.-000871-000871 / 2008
Diary number: 3426 / 2007
Advocates: SENTHIL JAGADEESAN Vs V. G. PRAGASAM

13 May 2008
Supreme Court
6 pages
RAJESH KUMAR @ RAJU Vs YUDHVIR SINGH

Case number: C.A. No.-003538-003538 / 2008
Diary number: 12198 / 2007
Advocates: E. C. AGRAWALA Vs

13 May 2008
Supreme Court
2 pages
RAMJI JIRANGA PAWAR Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000877-000877 / 2008
Diary number: 24586 / 2007
Advocates: NARESH KUMAR Vs

13 May 2008
Supreme Court
14 pages
OIL & NATURAL GAS CORPORATION LTD. Vs ATWOOD OCEANIC INTERNATIONAL, S.A.

Case number: C.A. No.-001218-001218 / 2001
Diary number: 7963 / 2000
Advocates: K. R. SASIPRABHU Vs PRADEEP KUMAR BAKSHI

13 May 2008
Supreme Court
18 pages
DCM FINANCIAL SERVICES LTD. Vs J.N.SAREEN

Case number: Crl.A. No.-000875-000875 / 2008
Diary number: 18434 / 2007
Advocates: RAJESH SRIVASTAVA Vs VIDYA DHAR GAUR

13 May 2008
Supreme Court
29 pages
UNITED INDIA INSURANCE CO.LTD. Vs AJAY SINHA

Case number: C.A. No.-003537-003537 / 2008
Diary number: 24102 / 2006
Advocates: M. K. DUA Vs

13 May 2008
Supreme Court
12 pages
SIRIYA @ SHRI LAL Vs STATE OF M.P.

Case number: Crl.A. No.-000870-000870 / 2008
Diary number: 25784 / 2007
Advocates: KANHAIYA PRIYADARSHI Vs C. D. SINGH