Showing 15016 - 15030 of 41947 judgements
15 May 2008
Supreme Court
9 pages
K. CHITHHAYAN Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000827-000827 / 2005
Diary number: 1815 / 2005
Advocates: K. SARADA DEVI Vs V. G. PRAGASAM

15 May 2008
Supreme Court
13 pages
PANEERSELVAM Vs STATE OF TAMILNADU

Case number: Crl.A. No.-001167-001167 / 2006
Diary number: 25961 / 2006
Advocates: Vs V. G. PRAGASAM

15 May 2008
Supreme Court
16 pages
NIKHIL KANCHANLAL VAKHARIA Vs S.E.B.I.

Case number: C.A. No.-004210-004210 / 2006
Diary number: 18330 / 2006
Advocates: BINA GUPTA Vs BHARGAVA V. DESAI

15 May 2008
Supreme Court
10 pages
AMOL SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-000898-000898 / 2008
Diary number: 25008 / 2007
Advocates: SHIV SAGAR TIWARI Vs

15 May 2008
Supreme Court
8 pages
SURESHCHANDRA RAMANLAL MEHTA Vs STATE OF GUJARAT

Case number: Crl.A. No.-000901-000901 / 2008
Diary number: 1778 / 2008
Advocates: Vs SUNIL KUMAR VERMA

15 May 2008
Supreme Court
36 pages
DELHI BAR ASSOCAITION Vs UNION OF INDIA .

Case number: W.P.(C) No.-000437-000437 / 2000
Diary number: 12283 / 2000

15 May 2008
Supreme Court
15 pages
DALBIR SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000899-000899 / 2008
Diary number: 14197 / 2007
Advocates: (MRS. ) VIPIN GUPTA Vs NARESH BAKSHI

15 May 2008
Supreme Court
23 pages
COMMISSIONER OF CENT.EXCISE, BANGALORE Vs M/S. KARNATAKA AGRO CHEMICALS

Case number: C.A. No.-000378-000381 / 2008
Diary number: 23093 / 2007
Advocates: Vs RAJESH MAHALE

14 May 2008
Supreme Court
4 pages
BUDDHA TRI-RATNA MISSION Vs DELHI DEVELOPMENT AUTHORITY .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-004889-004889 / 2002
Diary number: 14293 / 2000
Advocates: RAKESH K. SHARMA Vs SHREEKANT N. TERDAL

14 May 2008
Supreme Court
13 pages
TIKKA RAM Vs KARTARA (D) BY LRS. .

Case number: C.A. No.-006590-006590 / 2005
Diary number: 12985 / 2004
Advocates: BALBIR SINGH GUPTA Vs MANOJ SWARUP

14 May 2008
Supreme Court
9 pages
SAPNA Vs UNITED INSURANCE CO.LTD.

Case number: C.A. No.-003575-003575 / 2008
Diary number: 24939 / 2006

14 May 2008
Supreme Court
12 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs VED PRAKASH AGGARWAL

Case number: C.A. No.-000794-000794 / 2001
Diary number: 20191 / 2000
Advocates: JATINDER KUMAR BHATIA Vs ABHA JAIN

14 May 2008
Supreme Court
1 pages
NATIONAL INSURANCE CO.LTD. Vs GHAN SHYAM YADAV .

Case number: C.A. No.-003614-003614 / 2008
Diary number: 23809 / 2007

14 May 2008
Supreme Court
2 pages
JAGDISH Vs STATE OF U.P..

Case number: Crl.A. No.-000969-000972 / 2008
Diary number: 4744 / 2008
Advocates: SUNIL KUMAR JAIN Vs

14 May 2008
Supreme Court
53 pages
BHARAT SANCHAR NIGAM LTD. Vs BPL MOBILE CELLULAR LTD. .

Case number: C.A. No.-006341-006342 / 2003
Diary number: 13245 / 2003
Advocates: Vs E. C. AGRAWALA